High Courts13 Aug 1929
Srinivasa Ayyangar and Others Vs S. Ramalinga Iyer and Others
Madras High Court · AIR 1931 Mad 78
Religious Endowments Act, 1863 — Section 69
JUDGMENT DATABASE
Search 12,31,003 Indian judgments.
12,31,003 judgments in All Courts · page 59,001 of 61,551
High Courts12 Aug 1929
In Re: Bijay Singh Dudhuria
Calcutta High Court · AIR 1930 Cal 641 : 129 Ind. Cas. 782
Income Tax Act, 1842 — Section 102, 60Income Tax Act, 1961 — Section 33
High Courts12 Aug 1929
Hari Bandhu Pal and Others Vs Hari Mohan and Others
Calcutta High Court · AIR 1930 Cal 327
High Courts12 Aug 1929
In Re: Gooptu Estate Ltd.
Calcutta High Court · AIR 1930 Cal 1
Income Tax Act, 1961 — Section 12, 4(3)(7)
High Courts12 Aug 1929
Bankey Behary Lal and Others Vs Gudo Choudhury
Patna High Court · AIR 1930 Patna 476
Bengal Tenancy Act, 1885 — Article 3 Schedule 3, 185Limitation Act, 1963 — Section 28
High Courts12 Aug 1929
Subramania Pillai Vs Venkatarama Reddi and Another
Madras High Court · AIR 1930 Mad 257
High Courts09 Aug 1929
Kandasami Chetti and Others Vs Emperor
Madras High Court · AIR 1930 Mad 128 : (1929) 30 LW 721
High Courts09 Aug 1929
Tafiz Pramanik and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 228
Penal Code, 1860 (IPC) — Section 147, 149, 304, 323
High Courts09 Aug 1929
Ashutosh Ghose and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 318
Penal Code, 1860 (IPC) — Section 430
High Courts09 Aug 1929
Lori Chand Saha Vs Niroda Sundari Saha
Calcutta High Court · AIR 1930 Cal 369a
Criminal Procedure Code, 1898 (CrPC) — Section 494
High Courts09 Aug 1929
Ashutosh Sikdar and Others Vs Chidam Mondal
Calcutta High Court · AIR 1930 Cal 351
High Courts09 Aug 1929
Maharaja Bahadur Kesho Prasad Singh Vs Muhammad Wahid
Patna High Court · 128 Ind. Cas. 119
Bengal Survey Act, 1875 — Section 41
High Courts09 Aug 1929
Kesho Prasad Singh Vs Muhammad
Patna High Court · AIR 1931 Patna 17
Bengal Survey Act, 1875 — Section 41
High Courts09 Aug 1929
Musammat Sunder Koer Vs Janki Das Kandhya Lal
Patna High Court · AIR 1929 Patna 747 : 119 Ind. Cas. 555
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 8
High Courts09 Aug 1929
In Re: Subba Goundan
Madras High Court · 121 Ind. Cas. 125
Criminal Procedure Code, 1898 (CrPC) — Section 386(I)(b)
High Courts09 Aug 1929
In Re: Mohamad Kasim Sahib
Madras High Court · 123 Ind. Cas. 351
Tamil Nadu Village Courts Act, 1888 — Section 73
High Courts09 Aug 1929
P.R. Narayanaswami Chettiar Vs R. Subbaratnam Aiyar and Another
Madras High Court · 122 Ind. Cas. 33 : (1929) 57 MLJ 551