High Courts22 Apr 1929
V.E. Rajabahadur Mudaliar Vs A.M. Viswanatha Reddiar and Another
Madras High Court · AIR 1930 Mad 97 : 120 Ind. Cas. 851
Madras Local Boards Act, 1884 — Section 45(1)
JUDGMENT DATABASE
Search 12,30,373 Indian judgments.
12,30,373 judgments in All Courts · page 59,005 of 61,519
High Courts22 Apr 1929
S.L Ramaswamy Chetty and Another Vs M.S.A.P.L. Palaniappa Chbttiar
Madras High Court · 122 Ind. Cas. 37
Civil Procedure Code, 1908 (CPC) — Section 47Contract Act, 1872 — Section 176
High Courts19 Apr 1929
(Guda) Balambhotlu Vs Mandela Bapanamma and Others
Madras High Court · AIR 1930 Mad 172
High Courts19 Apr 1929Allowed
Jaggo Bai Vs Utsava Lal
Bombay High Court · (1929) 31 BOMLR 891
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1908 — Article 141
High Courts19 Apr 1929
Moti Lal Dutt Vs Kali Das Bhattacharji and Others
Calcutta High Court · AIR 1931 Cal 107
High Courts19 Apr 1929
Chartered Bank of India Vs Imperial Bank of India
Calcutta High Court · AIR 1930 Cal 534
Contract Act, 1872 — Section 178
High Courts19 Apr 1929Dismissed
Phul Chand Vs Gobardhan Das and Another
Allahabad High Court · (1929) 04 AHC CK 0071
High Courts19 Apr 1929Dismissed
Kundan Lal Vs Manohar Lal
Allahabad High Court · AIR 1929 All 588 : 117 Ind. Cas. 345
High Courts19 Apr 1929
Ram Dulare Lal Vs Chhangamal and Others
Allahabad High Court · AIR 1930 All 309 : 117 Ind. Cas. 104
High Courts19 Apr 1929
Tilak Singh Vs Sheo Nandan Misir and Others
Allahabad High Court · (1929) 04 AHC CK 0018
High Courts19 Apr 1929
Gadu Balambhotlu Vs Mandela Bapanamma and Others
Madras High Court · 119 Ind. Cas. 596
High Courts19 Apr 1929
(Badakara) Krishna Bhatta Vs Govinda Bhatta
Madras High Court · AIR 1929 Mad 775 : 122 Ind. Cas. 499
High Courts19 Apr 1929
(Kommineddi) Kotayya and Another Vs (Manuri) Venkata Gopala Rao Pantulu Garu and Others
Madras High Court · AIR 1930 Mad 466
High Courts19 Apr 1929
Koppaka Brahmanandam Vs The Secretary of State for India
Madras High Court · (1929) 30 LW 242 : (1929) 57 MLJ 357
Court Fees Act, 1870 — Section 8Land Acquisition Act, 1894 — Section 23(1)
High Courts19 Apr 1929
Tavva Venkata Subba Rao Vs Ranga Lakshmikantamma and Others
Madras High Court · AIR 1929 Mad 785
High Courts19 Apr 1929
Kapaka Brahmanandam Vs The Secretary of State for India in Council and Another
Madras High Court · (1930) ILR (Mad) 48 : 122 Ind. Cas. 523
Court Fees Act, 1870 — Section 8
High Courts18 Apr 1929
Ankineedu Prasad Bahadur Garu and Another Vs Mandava Jaggayya and Others
Madras High Court · AIR 1929 Mad 745
High Courts18 Apr 1929
Bagiyathachi Vs Narayanaswami Chettiar and Others
Madras High Court · AIR 1929 Mad 741 : 122 Ind. Cas. 797