High Courts12 Apr 1929Disposed Of
Mohammad Niaz Ahmed Khan and Others Vs Lala Nannhe Lal
Allahabad High Court · 119 Ind. Cas. 107
Evidence Act, 1872 — Section 92(4)
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,006 of 61,517
High Courts12 Apr 1929Dismissed
Dwarka Prasad and Another Vs Ojha Dariao Singh
Allahabad High Court · AIR 1929 All 560
High Courts12 Apr 1929
Md. Inayat Ali Khan Vs Fazal-ul-rahman Khan
Allahabad High Court · AIR 1929 All 367 : 122 Ind. Cas. 891
High Courts12 Apr 1929
Mohammad Niaz, Ahmad Khan and Others Vs Nanhe Mal
Allahabad High Court · AIR 1929 All 615
Evidence Act, 1872 — Section 92(4)
High Courts12 Apr 1929
(Ojha) Gurdial Singh Vs Arjun Singh and Others
Allahabad High Court · (1929) 04 AHC CK 0020
High Courts12 Apr 1929
Doraiswami Nadan and Others Vs Nagasami Naicken and Another
Madras High Court · AIR 1929 Mad 898 : 121 Ind. Cas. 863
High Courts11 Apr 1929
Mir Hameed Sahib Vs Abdul Khadir and Others
Madras High Court · AIR 1929 Mad 849
High Courts11 Apr 1929
(Rokapalli) Mallikharjuna Rao Naidu Vs (Pillarisetti) Butchi Venkatarao Naidu
Madras High Court · AIR 1929 Mad 793
High Courts11 Apr 1929
Panchanan Banerjee and Another Vs Surendra Nath Mukerjee and Others
Calcutta High Court · AIR 1930 Cal 180
Limitation Act, 1963 — Section 28
High Courts11 Apr 1929
Sailendra Krishna Roy and Others Vs Rashmohan Shaha and Others
Calcutta High Court · AIR 1929 Cal 703
Presidency Towns Insolvency Act, 1909 — Section 25, 36
High Courts11 Apr 1929
Narendra Krishna Chakraburty Vs Ashutosh Bhattacharji and Others
Calcutta High Court · AIR 1931 Cal 358
High Courts11 Apr 1929
Samrathrai Khetsidas Vs Kasturbhai Jagabhai
Bombay High Court · (1930) 32 BOMLR 212
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10
High Courts11 Apr 1929Allowed
Kunwar Ram Krishna Vs Anand Krishna and Others
Allahabad High Court · AIR 1929 All 578 : 118 Ind. Cas. 589
Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54
High Courts11 Apr 1929Dismissed
Mahabir Vs Baijnath Singh and Others and Another
Allahabad High Court · (1929) 04 AHC CK 0053
High Courts11 Apr 1929Dismissed
Shanker Singh and Others Vs Emperor
Allahabad High Court · AIR 1929 All 587 : 117 Ind. Cas. 346
Criminal Procedure Code, 1898 (CrPC) — Section 435Criminal Procedure Code, 1898 (CrPC) — Section 435Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts11 Apr 1929
Devavarapu Venkataramanayya Vs Devavarapu Venkatappayya and Others
Madras High Court · 122 Ind. Cas. 653
High Courts11 Apr 1929
(Devavarapu) Venkataramayya Vs (Devavarapu) Venkatappayya and Others
Madras High Court · AIR 1930 Mad 337
High Courts11 Apr 1929
Rekapallai Mallikharjuna Rao Naidu Vs Pillarisetti Butchi Venkataras Naidu
Madras High Court · 121 Ind. Cas. 32
High Courts10 Apr 1929
Sripatrao Sadashiv Upre Vs Shankarrao Sarnaik
Bombay High Court · AIR 1930 Bom 331 : (1930) 32 BOMLR 207
Contract Act, 1872 — Section 145Specific Relief Act, 1877 — Section 42
High Courts10 Apr 1929
Govinda Kumar Sur and Others Vs Mohini Mohan Sen and Others
Calcutta High Court · AIR 1930 Cal 42
Court Fees Act, 1870 — Section 7(5)Transfer of Property Act, 1882 — Section 108