High Courts04 Jul 1929
Amir Ullah and Another Vs Mt. Taqdirunnissa Bibi and Others
Allahabad High Court · AIR 1929 All 798 : 118 Ind. Cas. 234
JUDGMENT DATABASE
Search 12,30,828 Indian judgments.
12,30,828 judgments in All Courts · page 59,008 of 61,542
High Courts04 Jul 1929Allowed
Syed Askari Husain Vs Lala Chunnilal and Others
Allahabad High Court · (1929) 07 AHC CK 0002
High Courts04 Jul 1929
In Re: Veera Karavan
Madras High Court · 126 Ind. Cas. 488
Penal Code, 1860 (IPC) — Section 302, 325
High Courts04 Jul 1929
In Re: Veera Koravan and Others
Madras High Court · (1930) ILR (Mad) 69 : (1929) 30 LW 701 : (1930) 58 MLJ 145
Penal Code, 1860 (IPC) — Section 302, 325
High Courts03 Jul 1929
Padam Prosad Upadhayaya Vs Emperor
Calcutta High Court · 119 Ind. Cas. 193
Evidence Act, 1872 — Section 167, 80Letters Patent Act, 1865 — Clause 26Limitation Act, 1963 — Article 162
High Courts03 Jul 1929
Hatimulla Vs Sukhamoy Chaudhuri and Others
Calcutta High Court · AIR 1930 Cal 304
Limitation Act, 1963 — Section 19
High Courts03 Jul 1929
Padam Prashad Upadhyaya Vs Emperor
Calcutta High Court · AIR 1929 Cal 617
Penal Code, 1860 (IPC) — Section 193, 372, 471
High Courts03 Jul 1929
Guley Kunjra and Others Vs Imam Ali and Others
Patna High Court · AIR 1930 Patna 596
Bengal Tenancy Act, 1885 — Section 48, 49
High Courts03 Jul 1929
Hirday Narain Singh and Another Vs Emperor
Patna High Court · AIR 1929 Patna 500 : 119 Ind. Cas. 888
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 471Registration Act, 1908 — Section 73, 74, 82
High Courts03 Jul 1929Disposed Of
Ramdas Rai Vs Ram Sarup and Others
Allahabad High Court · AIR 1929 All 799 : 118 Ind. Cas. 236
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts03 Jul 1929
Chakrapan Vs Emperor
Allahabad High Court · AIR 1930 All 319 : (1930) ILR (All) 91
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts03 Jul 1929
Secy. of State Vs B. Harbans Prasad Vaish
Allahabad High Court · AIR 1929 All 848 : (1930) ILR (All) 81 : 122 Ind. Cas. 669
High Courts02 Jul 1929
Nirpendra Chandra Sen Vs Sasadhar Saha and Others
Calcutta High Court · AIR 1929 Cal 805
High Courts02 Jul 1929
Gobra Badia and Others Vs Emperor
Calcutta High Court · 122 Ind. Cas. 295
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts02 Jul 1929
Bidhu Bhushan Pal Chowdhury Vs Umesh Chandra Banerjee and Others
Calcutta High Court · 128 Ind. Cas. 183
Limitation Act, 1963 — Article 116, 83Transfer of Property Act, 1882 — Section 55(1)(g)
High Courts02 Jul 1929
Leda Bhagat Vs Emperor
Patna High Court · AIR 1931 Patna 384
Penal Code, 1860 (IPC) — Section 302, 304
High Courts02 Jul 1929
Babu Lal Mahton Vs Ram Saran Singh
Patna High Court · AIR 1930 Patna 26
Criminal Procedure Code, 1898 (CrPC) — Section 480Penal Code, 1860 (IPC) — Section 228, 355
High Courts02 Jul 1929
Bhikari Pati Vs Emperor
Patna High Court · AIR 1930 Patna 545 : 128 Ind. Cas. 114
Criminal Procedure Code, 1898 (CrPC) — Section 288, 374, 392Penal Code, 1860 (IPC) — Section 120B, 201, 302, 311, 34
High Courts02 Jul 1929
Banti Pande Vs Emperor
Patna High Court · AIR 1930 Patna 550
Criminal Procedure Code, 1898 (CrPC) — Section 529(e)Penal Code, 1860 (IPC) — Section 211, 307
High Courts02 Jul 1929
Gopinath Sahu Vs Arrah Municipality
Patna High Court · AIR 1929 Patna 510
Bihar and Orissa Food Adulteration Act, 1919 — Section 8, 9, 9(2)