High Courts21 Jun 1929Allowed
Shib Chandra Vs Lachmi Narain
Bombay High Court · (1930) 32 BOMLR 6
Transfer of Property Act, 1882 — Section 52, 83
JUDGMENT DATABASE
Search 12,30,775 Indian judgments.
12,30,775 judgments in All Courts · page 59,010 of 61,539
Privy Council21 Jun 1929
Sahib Chandra and another Vs Lachmi Narain and others
Privy Council · (1929) AIR(PC) 243
High Courts20 Jun 1929Dismissed
Rahimtulla Jivraj Vs Jamsethji R. Driver
Bombay High Court · (1932) ILR (Bom) 551
High Courts20 Jun 1929
Malkarjunappa Sidramappa Deshmukh Vs Anandrao Annarao Deshmukh
Bombay High Court · 122 Ind. Cas. 137
Bombay Land Revenue Code, 1879 — Section 119
High Courts20 Jun 1929
In Re: Dodhu Kalu Mahar
Bombay High Court · (1929) 31 BOMLR 922 : 118 Ind. Cas. 693
Criminal Procedure Code, 1898 (CrPC) — Section 235(1)Penal Code, 1860 (IPC) — Section 147
High Courts19 Jun 1929Dismissed
D.B. Ambashankar Uttamram Malji Vs Heptulla Sarafalli
Bombay High Court · (1930) ILR (Bom) 1
Bombay Pleaders Act, 1920 — Section 17, 19(3)
High Courts16 Jun 1929
Bhagwan Das and Others Vs Sheikh Zamurrad Husain and Another
Allahabad High Court · 119 Ind. Cas. 833
Easements Act, 1882 — Section 18
High Courts14 Jun 1929
Surendra Nath Banerjee Vs Dhirendra Nath Dhar and Another
Calcutta High Court · AIR 1929 Cal 785
Penal Code, 1860 (IPC) — Section 427
High Courts14 Jun 1929
Sonabati Kumari Vs Kirtyanand Singh and Others
Patna High Court · AIR 1929 Patna 555
Santal Paraganas Settlement Regulation, 1872 — Section 5Sonthal Parganas Act, 1855 — Section 2
High Courts14 Jun 1929
Rajbansi Bhagat and Another Vs Emperor
Patna High Court · AIR 1929 Patna 658 : 124 Ind. Cas. 85
Penal Code, 1860 (IPC) — Section 395
High Courts14 Jun 1929Dismissed
Govind Ram and Others Vs Gokul and Others
Allahabad High Court · (1929) 06 AHC CK 0057
High Courts14 Jun 1929Allowed
Jagdeo Singh and Others Vs Kesho Prasad Singh
Allahabad High Court · AIR 1929 All 735 : (1929) ILR (All) 1020 : 118 Ind. Cas. 227
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Jun 1929Dismissed
Bal Kishan Vs Chhidda and Others
Allahabad High Court · (1929) 06 AHC CK 0046
High Courts14 Jun 1929Dismissed
Bhagwan Prasad Vs Madan Murari Lal and Others
Allahabad High Court · AIR 1929 All 811
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts14 Jun 1929
Kunj Lal and Another Vs Munshi Batuk Prasad
Allahabad High Court · 120 Ind. Cas. 552
Contract Act, 1872 — Section 135
High Courts14 Jun 1929
Mahadeo Prasad Vs Khubi Ram
Allahabad High Court · AIR 1929 All 793 : (1929) ILR (All) 1023 : 118 Ind. Cas. 189
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Jun 1929
Ram Ratan Vs Ram Lal Singh and Another
Allahabad High Court · AIR 1929 All 759 : 118 Ind. Cas. 188
Oaths Act, 1969 — Section 9
High Courts13 Jun 1929
Secretary of State for India in Council Vs Bhupalchandra Ray Chaudhuri
Calcutta High Court · 129 Ind. Cas. 177
High Courts13 Jun 1929
Secy. of State Vs Bhupalchandra Ray Chaudhuri
Calcutta High Court · AIR 1930 Cal 739
Cess Act, 1880 — Section 6
High Courts13 Jun 1929
Emperor Vs Munshi Tamiz-Ud-Din Ahmad
Calcutta High Court · 122 Ind. Cas. 558
Criminal Procedure Code, 1898 (CrPC) — Section 274, 307, 326, 537