JUDGMENT DATABASE

Search 12,30,661 Indian judgments.

12,30,661 judgments in All Courts · page 59,012 of 61,534

High Courts14 May 1929

Zafer Ali Vs Kanti Prakash

Allahabad High Court · (1929) 05 AHC CK 0039

High Courts14 May 1929Dismissed

Gajram Singh and Another Vs Balwant Singh and Another

Allahabad High Court · AIR 1929 All 702

North Western Provinces Tenancy Act, 1901 — Section 165

High Courts14 May 1929

Abdul Hakim and Another Vs Mukarram Ali and Another

Allahabad High Court · (1929) 05 AHC CK 0024

High Courts13 May 1929

Solaiman Moosaji Asmal and Others Vs Jatindra Nath Mondal and Others

Calcutta High Court · AIR 1929 Cal 553

Transfer of Property Act, 1882 — Section 116

High Courts13 May 1929

Dhanpat Tiwari Vs Emperor

Patna High Court · AIR 1930 Patna 243

Penal Code, 1860 (IPC) — Section 363, 366, 419

High Courts13 May 1929

Inderdeo Narain Singh and Others Vs Gourishankar and Others

Patna High Court · AIR 1930 Patna 321

High Courts13 May 1929

Jaigobind Singh Vs Bhawani Singh

Patna High Court · AIR 1930 Patna 382

Privy Council13 May 1929

Maine and New Brunswick Electrical Power Co. Ltd. Vs Alice M. Hart

Privy Council · (1929) AIR(PC) 185

High Courts13 May 1929Disposed Off

Zafar Ahsan and Others Vs Zubaida Khatun and Others

Allahabad High Court · AIR 1929 All 604 : 121 Ind. Cas. 398

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4

High Courts13 May 1929

Asa Ram and Another Vs Karam Singh and Others

Allahabad High Court · AIR 1929 All 586 : (1929) ILR (All) 983

Contract Act, 1872 — Section 25Contract Act, 1872 — Section 25Contract Act, 1872 — Section 25

High Courts10 May 1929

Suraj Narayan Choudhury Vs Emperor

Patna High Court · AIR 1929 Patna 511 : 124 Ind. Cas. 96

Penal Code, 1860 (IPC) — Section 323, 448

High Courts10 May 1929

Sriram Pande Vs Haricharan Pande

Patna High Court · AIR 1930 Patna 315

High Courts10 May 1929

Chandu Mal Vs Darbari Lal and Others

Allahabad High Court · AIR 1929 All 592 : (1929) ILR (All) 981

Uttar Pradesh Land Revenue Act, 1901 — Section 233(1)Uttar Pradesh Land Revenue Act, 1901 — Section 233(1)Uttar Pradesh Land Revenue Act, 1901 — Section 233(1)

High Courts10 May 1929

Murli Dhar Vs Surja and Another

Allahabad High Court · (1929) 05 AHC CK 0001

Privy Council09 May 1929

Ramji Patel Vs Rao Kishore Singh

Privy Council · (1929) AIR(PC) 190

High Courts08 May 1929

In Re: Tarunchandra Ghosh

Calcutta High Court · AIR 1930 Cal 598

Guardians and Wards Act, 1890 — Section 3

High Courts08 May 1929

Pran Nath Kundu Vs Emperor

Calcutta High Court · AIR 1930 Cal 286

Penal Code, 1860 (IPC) — Section 283, 290, 426

High Courts08 May 1929

Arjoon Singh and Others Vs Emperor

Calcutta High Court · AIR 1929 Cal 769

Criminal Procedure Code, 1898 (CrPC) — Section 438

High Courts08 May 1929Dismissed

Muhammad Akbar and Another Vs Syed Alt Sajjad and Others

Allahabad High Court · AIR 1929 All 691

High Courts08 May 1929Dismissed

Mohammad Abdul Wahid Khan Vs Radha Kishun and Another

Allahabad High Court · AIR 1929 All 581 : (1929) ILR (All) 957 : 121 Ind. Cas. 267

Charitable and Religious Trusts Act, 1920 — Section 7Charitable and Religious Trusts Act, 1920 — Section 7Charitable and Religious Trusts Act, 1920 — Section 7