High Courts30 Apr 1929
Kattari Nagayya Kama Rajendra Ramasami Kamaya Naicker Avergal Vs Karuppayyee Ammal
Madras High Court · 120 Ind. Cas. 379
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
JUDGMENT DATABASE
Search 12,30,605 Indian judgments.
12,30,605 judgments in All Courts · page 59,013 of 61,531
High Courts30 Apr 1929
Kader Bux Patwari and Others Vs Salimuddin Hazi
Calcutta High Court · AIR 1930 Cal 267
Specific Relief Act, 1877 — Section 9
High Courts30 Apr 1929
Sonaulla Karikar Vs Abu Sayad Mahammad Ismail
Calcutta High Court · AIR 1930 Cal 530
High Courts30 Apr 1929
Rameshwar Singh Bahadur Vs Mangal Prasad Sahu
Patna High Court · AIR 1930 Patna 318
Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts30 Apr 1929Dismissed
Rachhpal Singh Vs Sheo Ratan Singh and Others
Allahabad High Court · (1929) 04 AHC CK 0070
High Courts30 Apr 1929Dismissed
Rameshwar Singh and Others Vs The Kanyakubja Bank Of India Ltd. and Ram Lal and Others
Allahabad High Court · (1929) 04 AHC CK 0044
High Courts30 Apr 1929
Johari Mal and Another Vs Balmakund and Others
Allahabad High Court · AIR 1929 All 669 : (1929) ILR (All) 926 : 116 Ind. Cas. 802
High Courts30 Apr 1929
Dip Chand Vs Sheo Prasad and Others
Allahabad High Court · (1929) 04 AHC CK 0022
High Courts30 Apr 1929
Prohit Basant Lal and Another Vs Basanti and Others
Allahabad High Court · AIR 1929 All 551 : 117 Ind. Cas. 102
High Courts30 Apr 1929
(Thakur) Ishri Singh Vs Tejbir Singh
Allahabad High Court · AIR 1929 All 689
North Western Provinces Tenancy Act, 1901 — Section 159
High Courts30 Apr 1929
Subramania Chetty and Others Vs Angappa Asari
Madras High Court · 118 Ind. Cas. 769
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Apr 1929
Pedda Kondappa Vs Ganne Pullappa and Others
Madras High Court · 119 Ind. Cas. 46(1)
High Courts30 Apr 1929
(Kattari) Nagayya Kama Rajendra Ramasami Kamaya Naicker Avergal Vs Karuppayyee Ammal
Madras High Court · AIR 1930 Mad 344
High Courts30 Apr 1929
Thiruthiyil Unniri Kutti Vs Narayana Chettiar and Others
Madras High Court · AIR 1929 Mad 777
High Courts30 Apr 1929
Anumanchi Ramanayya Vs Thubati Kotayya and Another
Madras High Court · (1929) ILR (Mad) 952 : (1929) 30 LW 386 : (1929) 57 MLJ 398
Government of India Act, 1915 — Section 108
High Courts30 Apr 1929
Babu alias Govinddoss Krishnadoss Vs Gokuldoss Govardhandoss and Others
Madras High Court · (1929) 30 LW 657 : (1929) 57 MLJ 404
High Courts30 Apr 1929
Kasinatha Pillai Vs Shanmugam Pillai and Another
Madras High Court · (1929) ILR (Mad) 987 : 121 Ind. Cas. 617 : (1929) 30 LW 273 : (1929) 57 MLJ 490
Criminal Procedure Code, 1898 (CrPC) — Section 253
High Courts30 Apr 1929
Appathurai Aiyar and Another Vs Panayappan Servai
Madras High Court · 122 Ind. Cas. 526 : (1929) 30 LW 683 : (1929) 57 MLJ 468
High Courts30 Apr 1929
Iswarayya Vs Swarnam Iswarayya
Madras High Court · (1930) 58 MLJ 54
Divorce Act, 1869 — Section 56