High Courts30 Apr 1929
Ramanayya Vs Kotayya and Another
Madras High Court · AIR 1930 Mad 75 : 121 Ind. Cas. 621
Government of India Act, 1915 — Section 108Judicature Act, 1873 — Section 45
JUDGMENT DATABASE
Search 12,30,604 Indian judgments.
12,30,604 judgments in All Courts · page 59,014 of 61,531
High Courts29 Apr 1929
Provas Chandra Sinha Vs Ashutosh Mukherji and Others
Calcutta High Court · AIR 1930 Cal 258 : 122 Ind. Cas. 197
Letters Patent Act, 1865 — Clause 12, Clause 34Succession Act, 1925 — Section 302
High Courts29 Apr 1929
Suchit Raut Vs Emperor
Patna High Court · AIR 1930 Patna 622
Penal Code, 1860 (IPC) — Section 420, 511Post Office Act, 1898 — Section 64
High Courts29 Apr 1929
Ghura Koer Vs Bishun Ram and Others
Allahabad High Court · (1929) 04 AHC CK 0036
High Courts29 Apr 1929
Mavili Erechan Menoki Vs Komapan Nair and Others
Madras High Court · 125 Ind. Cas. 65
High Courts29 Apr 1929
(Mavili) Erochan Menoki Vs Punnasseri Elevana Tarwad Karnavan and Others
Madras High Court · AIR 1930 Mad 820
High Courts26 Apr 1929
Satya Prosanna Ghose and Others Vs Kali Prosanna Das and Others
Calcutta High Court · AIR 1930 Cal 339
Bengal Tenancy Act, 1885 — Section 7
High Courts26 Apr 1929
Kanti Chandra Tarafdar and Another Vs Radha Raman Sirkar and Others
Calcutta High Court · AIR 1929 Cal 815
High Courts26 Apr 1929
Satya Charan De and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 63
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 188
High Courts26 Apr 1929
Radharani Debi Vs Nibaran Chandra Mukerji
Calcutta High Court · AIR 1929 Cal 512 : 122 Ind. Cas. 302
Lunacy Act, 1912 — Section 62
High Courts26 Apr 1929
Jyotirupa Devi Vs Satish Kantha Roy and Another
Calcutta High Court · AIR 1929 Cal 561
Specific Relief Act, 1877 — Section 21
High Courts26 Apr 1929
Atul Krishna Ghosh Vs Brindaban Naik
Patna High Court · AIR 1930 Patna 330
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47Limitation Act, 1963 — Section 3
High Courts26 Apr 1929
Jahar Ali Vs Musharatan Nissabibi
Patna High Court · AIR 1930 Patna 326
Civil Procedure Code, 1908 (CPC) — Section 60(i)Provincial Insolvency Act, 1920 — Section 69
High Courts26 Apr 1929Dismissed
Gajadhar and Others Vs Chunni Lal and Others
Allahabad High Court · AIR 1929 All 559 : 117 Ind. Cas. 344
High Courts26 Apr 1929Dismissed
Yudhishter Lal Vs Fateh Singh and Another
Allahabad High Court · AIR 1929 All 721 : (1929) ILR (All) 901
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Apr 1929Dismissed
Faqir Chand Vs Lala Harkishun Das
Allahabad High Court · (1929) 04 AHC CK 0046
High Courts26 Apr 1929
Girwar Singh Vs Shah Ram Chander
Allahabad High Court · AIR 1929 All 586(1) : 117 Ind. Cas. 110
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115