High Courts18 Apr 1929
Sobha Ram Gopal Rai Vs Tara Chand
Allahabad High Court · AIR 1929 All 502 : 117 Ind. Cas. 103
JUDGMENT DATABASE
Search 12,30,569 Indian judgments.
12,30,569 judgments in All Courts · page 59,016 of 61,529
High Courts18 Apr 1929
Pamidimarri Gnanamma and Another Vs Rajaseetharamachendra Sree Ranga Bhupala Bhala Rao Garu and Others
Madras High Court · 119 Ind. Cas. 480
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts18 Apr 1929
P. Gnanamma and Another Vs Rajaseetharamachandra and Others
Madras High Court · AIR 1930 Mad 429
High Courts18 Apr 1929
The Municipal Council Vs The South Indian Railway Co., Ltd.
Madras High Court · (1929) ILR (Mad) 792 : (1929) 30 LW 271 : (1929) 57 MLJ 251
High Courts18 Apr 1929
The Sabapathi Press Co., Ltd. Vs R. Sabapathi Rao and Others
Madras High Court · (1929) 30 LW 717 : (1929) 57 MLJ 426
Companies Act, 1956 — Section 166
High Courts18 Apr 1929
Minakshi Ayi Vs Subramanian Chettiar and Others
Madras High Court · AIR 1930 Mad 175
High Courts18 Apr 1929
The Municipal Council of Kumbakonam Vs The South Indian Railway Company, Ltd.
Madras High Court · 121 Ind. Cas. 854
High Courts17 Apr 1929
Fulbash Sheikh Vs Emperor
Calcutta High Court · AIR 1929 Cal 448
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 395
High Courts17 Apr 1929
Bipul Behari Chakravarty Vs Nikhil Chandra Chakravarty and Others
Calcutta High Court · AIR 1929 Cal 566
Civil Procedure Code, 1882 — Section 211, 212Civil Procedure Code, 1908 (CPC) — Section 11, 13
High Courts17 Apr 1929
Rajaram Majhi Vs Panchanan Ghosh
Calcutta High Court · AIR 1929 Cal 762
Criminal Procedure Code, 1898 (CrPC) — Section 250, 438Penal Code, 1860 (IPC) — Section 420
High Courts17 Apr 1929
Mangal Chand Marwari Vs Makhan Goala
Patna High Court · AIR 1930 Patna 292
Criminal Procedure Code, 1898 (CrPC) — Section 258, 438Penal Code, 1860 (IPC) — Section 380
High Courts16 Apr 1929
Muktakeshi Dasi Vs Manilal Jana
Calcutta High Court · AIR 1930 Cal 579
Bengal Tenancy Act, 1885 — Section 157
High Courts16 Apr 1929
Pratap Udai Nath Sahi Deo and Another Vs Jagannath Mahto and Others
Patna High Court · AIR 1929 Patna 444
Chotanagpur Tenancy Act, 1908 — Section 118, 139, 43
High Courts16 Apr 1929
Fakir Mohammad Vs Sakina and Another
Patna High Court · AIR 1929 Patna 372
Bengal Tenancy Act, 1885 — Section 18, 48
Privy Council16 Apr 1929
Bhimanath Missir and others Vs Smt. Tara Dai and others
Privy Council · (1929) AIR(PC) 162
Privy Council16 Apr 1929
Vallabdas Narainji Vs Development Officer, Bandra
Privy Council · (1929) AIR(PC) 163
High Courts16 Apr 1929Dismissed
Beni Singh Vs Emperor
Allahabad High Court · AIR 1929 All 608 : 117 Ind. Cas. 346
Criminal Procedure Code, 1898 (CrPC) — Section 110(f)
High Courts16 Apr 1929
Lala Bihari Lal Vs Abdul Aziz and Others
Allahabad High Court · 119 Ind. Cas. 92
Evidence Act, 1872 — Section 91, 92
High Courts16 Apr 1929
Marimuthu Pillai Vs Gopalakrishna Aiyar and Another
Madras High Court · AIR 1929 Mad 774 : (1929) 30 LW 528 : (1929) 57 MLJ 314