High Courts15 Apr 1929
Srinivasa Ayyangar Vs Bappu Iyer alias V. Sambasiva Iyer
Madras High Court · 121 Ind. Cas. 844
JUDGMENT DATABASE
Search 12,30,561 Indian judgments.
12,30,561 judgments in All Courts · page 59,017 of 61,529
High Courts15 Apr 1929
Balasundara Naicker and Another Vs Ranganatha Aiyar and Others
Madras High Court · AIR 1929 Mad 794 : (1930) ILR (Mad) 127 : 122 Ind. Cas. 641 : (1929) 30 LW 293 : (1930) 58 MLJ 503
Evidence Act, 1872 — Section 92(4)Registration Act, 1908 — Section 17(n)
High Courts13 Apr 1929
Sahdeo Ram and Another Vs Salig Ram
Allahabad High Court · AIR 1929 All 543 : 117 Ind. Cas. 105
High Courts13 Apr 1929
Gurusami Raja and Others Vs Perumal Raja
Madras High Court · AIR 1929 Mad 815 : 122 Ind. Cas. 789
High Courts12 Apr 1929
Matabbar Molla Vs Golam Panjaton
Calcutta High Court · AIR 1930 Cal 486
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts12 Apr 1929
Pulin Krishna Ray Vs Nanda Lal Ray and Another
Calcutta High Court · 122 Ind. Cas. 211
High Courts12 Apr 1929
Nalini Bhusan Roy and Others Vs Hiralal Roy and Another
Calcutta High Court · AIR 1930 Cal 225
Limitation Act, 1963 — Section 28
High Courts12 Apr 1929
Sham Lal Khettry Vs Corporation of Calcutta
Calcutta High Court · AIR 1929 Cal 781
Calcutta Municipal Act, 1923 — Section 363
High Courts12 Apr 1929
Pulin Krishna Roy Vs Nanda Lal Roy and Others
Calcutta High Court · AIR 1929 Cal 544
High Courts12 Apr 1929
Limba Tatta Kasid Vs Emperor
Bombay High Court · 122 Ind. Cas. 418
Penal Code, 1860 (IPC) — Section 185, 186
High Courts12 Apr 1929Disposed Of
Mohammad Niaz Ahmed Khan and Others Vs Lala Nannhe Lal
Allahabad High Court · 119 Ind. Cas. 107
Evidence Act, 1872 — Section 92(4)
High Courts12 Apr 1929Dismissed
Dwarka Prasad and Another Vs Ojha Dariao Singh
Allahabad High Court · AIR 1929 All 560
High Courts12 Apr 1929
Md. Inayat Ali Khan Vs Fazal-ul-rahman Khan
Allahabad High Court · AIR 1929 All 367 : 122 Ind. Cas. 891
High Courts12 Apr 1929
Mohammad Niaz, Ahmad Khan and Others Vs Nanhe Mal
Allahabad High Court · AIR 1929 All 615
Evidence Act, 1872 — Section 92(4)
High Courts12 Apr 1929
(Ojha) Gurdial Singh Vs Arjun Singh and Others
Allahabad High Court · (1929) 04 AHC CK 0020
High Courts12 Apr 1929
Doraiswami Nadan and Others Vs Nagasami Naicken and Another
Madras High Court · AIR 1929 Mad 898 : 121 Ind. Cas. 863
High Courts11 Apr 1929
Mir Hameed Sahib Vs Abdul Khadir and Others
Madras High Court · AIR 1929 Mad 849
High Courts11 Apr 1929
(Rokapalli) Mallikharjuna Rao Naidu Vs (Pillarisetti) Butchi Venkatarao Naidu
Madras High Court · AIR 1929 Mad 793
High Courts11 Apr 1929
Panchanan Banerjee and Another Vs Surendra Nath Mukerjee and Others
Calcutta High Court · AIR 1930 Cal 180
Limitation Act, 1963 — Section 28
High Courts11 Apr 1929
Sailendra Krishna Roy and Others Vs Rashmohan Shaha and Others
Calcutta High Court · AIR 1929 Cal 703
Presidency Towns Insolvency Act, 1909 — Section 25, 36