High Courts09 Apr 1929
(Gudipati) Seshamma Vs (Kunchanapalli) Butchiraju and Others
Madras High Court · AIR 1929 Mad 781
JUDGMENT DATABASE
Search 12,30,561 Indian judgments.
12,30,561 judgments in All Courts · page 59,019 of 61,529
High Courts09 Apr 1929
In Re: Nripendra Kumar Bose
Calcutta High Court · AIR 1930 Cal 171 : 121 Ind. Cas. 745
Presidency Towns Insolvency Act, 1909 — Section 52(1)(c), 52(2)(c)
High Courts09 Apr 1929Dismissed
Behari Lal Vs Babu Ram and Ram Chander and Others
Allahabad High Court · (1929) 04 AHC CK 0072
High Courts09 Apr 1929Dismissed
Bahal Singh and Others Vs Mohammad Yusuf and Others
Allahabad High Court · (1929) 04 AHC CK 0052
High Courts09 Apr 1929
Sis Ram and Others Vs Emperor
Allahabad High Court · AIR 1929 All 585 : (1929) ILR (All) 888 : 118 Ind. Cas. 384
Criminal Procedure Code, 1898 (CrPC) — Section 397Criminal Procedure Code, 1898 (CrPC) — Section 397Criminal Procedure Code, 1898 (CrPC) — Section 397
High Courts09 Apr 1929
A.M. Narayana Sah Vs A. Sankar Sah and Others
Madras High Court · AIR 1929 Mad 865 : (1930) ILR (Mad) 1 : 121 Ind. Cas. 1 : (1929) 30 LW 751 : (1929) 57 MLJ 685
High Courts09 Apr 1929
In Re: Venkatarama Naidu
Madras High Court · (1929) 30 LW 235 : (1929) 57 MLJ 239
Penal Code, 1860 (IPC) — Section 116, 161
High Courts09 Apr 1929
Gudipati Seshamma Vs Kunchanapalli Butchiraju and Others
Madras High Court · 120 Ind. Cas. 370
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts08 Apr 1929
Emperor Vs Nanalal Dwarkadas Tolat
Bombay High Court · (1930) 32 BOMLR 794
Bombay Prevention of Gambling Act, 1887 — Section 4, 5, 6
High Courts08 Apr 1929
Deonandan Misra Vs Ganga Prasad and Others
Patna High Court · AIR 1929 Patna 731 : 120 Ind. Cas. 313
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts08 Apr 1929Dismissed
Bhagwan Das Lachhmi Narain Vs B.N. Ry.
Allahabad High Court · AIR 1929 All 597(1) : (1929) ILR (All) 895
Railways Act, 1890 — Section 77Railways Act, 1890 — Section 77Railways Act, 1890 — Section 77
High Courts08 Apr 1929Dismissed
Sheo Saran Rai Vs Jaimangal Misir and Another
Allahabad High Court · AIR 1929 All 616 : 121 Ind. Cas. 223
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts08 Apr 1929Dismissed
Budhu Pasi Vs Badlu Pasi and Others
Allahabad High Court · (1929) 04 AHC CK 0012
High Courts08 Apr 1929
Firm Bhagwan Das Lachhmi Narain Vs Bengal Nagpur Railway
Allahabad High Court · 119 Ind. Cas. 95
Railways Act, 1890 — Section 77
High Courts08 Apr 1929
Ganapathy Mudali Vs Meera Sahib by guardian Ismoil Sahib and Others
Madras High Court · 121 Ind. Cas. 845
High Courts08 Apr 1929
Ganapathi Mudali Vs Meera Sahib and Others
Madras High Court · AIR 1930 Mad 303
High Courts08 Apr 1929
King Emperor Vs Abdul Malik
Madras High Court · AIR 1929 Mad 744 : (1929) ILR (Mad) 795 : 121 Ind. Cas. 762 : (1929) 30 LW 180 : (1929) 57 MLJ 470
Penal Code, 1860 (IPC) — Section 75
High Courts06 Apr 1929Dismissed
Mt. Imtiaz Bibi Vs Mt. Kabia Bibi
Allahabad High Court · (1929) 04 AHC CK 0047
High Courts05 Apr 1929
Keshwar Mahton and Another Vs Sheonandan Mahton
Patna High Court · AIR 1929 Patna 620
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145Registration Act, 1908 — Section 49