High Courts26 Feb 1929Allowed
Raja Bhawani Singh Vs Malvi Misbah-Ud-Din
Bombay High Court · (1929) 31 BOMLR 762
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,020 of 61,517
High Courts26 Feb 1929
Guruswami Pillai and Another Vs Virabhadra Tavulkaran and Another
Madras High Court · AIR 1929 Mad 497 : (1929) ILR (Mad) 584 : (1929) 29 LW 874 : (1929) 57 MLJ 22
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts26 Feb 1929Allowed
Har Gobind and Another Vs Gitam and Others
Allahabad High Court · (1929) 02 AHC CK 0067
High Courts26 Feb 1929
Kundal Lal and Others Vs Raj Behari Lal and Others
Allahabad High Court · (1929) 02 AHC CK 0032
High Courts26 Feb 1929
Jwala Nath Vs Chhanga Mal and Others
Allahabad High Court · AIR 1929 All 553(1) : 118 Ind. Cas. 383
High Courts26 Feb 1929
Mushtaq Ahmad Vs Musammat Afzal Begam and Musammat Sardar Begam and Another
Allahabad High Court · (1929) 02 AHC CK 0001
High Courts26 Feb 1929
Sri Mahant Prayag Doss Jeevaru Vs Abbupillai and Others
Madras High Court · 123 Ind. Cas. 28
Madras Estates Land Act, 1908 — Section 77
High Courts26 Feb 1929
Murugesa Mudaliar Vs Davva Venkata Kesavalu Chetty
Madras High Court · AIR 1929 Mad 513 : 121 Ind. Cas. 481 : (1929) 29 LW 810
High Courts25 Feb 1929
Narsey Tokersey and Co. Vs Sachindranath Gajanan Gidh (No. 1) and Another
Bombay High Court · 122 Ind. Cas. 132
High Courts25 Feb 1929
Asmatulla Pramanik Vs Gamir Pramanik and Others
Calcutta High Court · 122 Ind. Cas. 215
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 Feb 1929
Rajani Kanta Deb and Others Vs Bashiram Mestari and Others
Calcutta High Court · AIR 1929 Cal 636 : 121 Ind. Cas. 409
Transfer of Property Act, 1882 — Section 41
High Courts25 Feb 1929
Dwarka Nath Chakravarty Vs Imperial Bank of India
Calcutta High Court · AIR 1929 Cal 529
Civil Procedure Code, 1908 (CPC) — Section 39, 39(1)(b)
High Courts25 Feb 1929
Dwarka Nath Chuckerbutty Vs Imperial Bank of India
Calcutta High Court · 122 Ind. Cas. 289
Civil Procedure Code, 1908 (CPC) — Section 29(1)(6), 39(1)(a), 39(1)(b)
High Courts25 Feb 1929
Nirmal Kumar and Another Vs Gauri Prasad Singh
Patna High Court · AIR 1929 Patna 348
Bengal Tenancy Act, 1885 — Section 30(b), 32, 35
High Courts25 Feb 1929
Ram Dhan Puri Vs Parhamdeo Lal and Others
Patna High Court · AIR 1929 Patna 351
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts25 Feb 1929
Jyotibati Chaudhrain Vs Lackhmeshwar Prasad Chaudhuri and Others
Patna High Court · 120 Ind. Cas. 770
High Courts25 Feb 1929Dismissed
Israr Hasan Khan and Another Vs Deo Narain
Allahabad High Court · AIR 1929 All 372
Specific Relief Act, 1877 — Section 22(1)
High Courts25 Feb 1929Dismissed
G. Atherton and Co. Vs S. Habib Baksh
Allahabad High Court · AIR 1929 All 390
Civil Procedure Code, 1908 (CPC) — Section 47