High Courts26 Mar 1929
P.L.S. Firm Vs M.R.M.S. Sulaiman
Madras High Court · AIR 1930 Mad 140 : (1929) 30 LW 349 : (1929) 57 MLJ 459
Civil Procedure Code, 1908 (CPC) — Section 13(b)
JUDGMENT DATABASE
Search 12,30,561 Indian judgments.
12,30,561 judgments in All Courts · page 59,022 of 61,529
High Courts26 Mar 1929
V.R.S.A.R. Arunachalam Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1929 Mad 769 : (1929) 30 LW 541 : (1929) 57 MLJ 300
Income Tax Act, 1961 — Section 14
High Courts25 Mar 1929
Prahlad Barman and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 447
Penal Code, 1860 (IPC) — Section 498
High Courts25 Mar 1929
Ralli Brothers Vs Perumal
Madras High Court · AIR 1929 Mad 698 : 118 Ind. Cas. 770 : (1929) 30 LW 121 : (1929) 57 MLJ 88
High Courts25 Mar 1929
Ganapathi, minor by mother and guardian Vellayammal Vs Subramaniam Chetty and Others
Madras High Court · AIR 1929 Mad 738 : (1929) 30 LW 254 : (1929) 57 MLJ 374
High Courts22 Mar 1929
Abinash Chandra Ghosh Vs Narhari Mether and Another
Calcutta High Court · AIR 1930 Cal 165
High Courts22 Mar 1929
Nazir Ahmmad and Others Vs Tamijaddi Ahamed and Others
Calcutta High Court · AIR 1929 Cal 430 : 122 Ind. Cas. 303
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts22 Mar 1929
Osman Munshi and Others Vs Kader Pramanick and Others
Calcutta High Court · AIR 1929 Cal 768 : 122 Ind. Cas. 640
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts22 Mar 1929
Narayan Manjanna Shanbhog and Others Vs The Secretary of State for India
Bombay High Court · 122 Ind. Cas. 51
Sea Customs Act, 1878 — Section 167, 168
High Courts22 Mar 1929
Ram Prasad Guru Vs Emperor
Patna High Court · AIR 1930 Patna 501
Criminal Procedure Code, 1898 (CrPC) — Section 188Penal Code, 1860 (IPC) — Section 420, 467
High Courts22 Mar 1929Dismissed
Har Chand and Another Vs Dewan Singh and Others
Allahabad High Court · AIR 1929 All 550 : 117 Ind. Cas. 832
Evidence Act, 1872 — Section 157Evidence Act, 1872 — Section 157Evidence Act, 1872 — Section 157
High Courts22 Mar 1929Disposed Of
Muhammad Abdul Karim Khan and Others Vs Bishan Sahai and Others
Allahabad High Court · AIR 1930 All 9 : 121 Ind. Cas. 387
High Courts22 Mar 1929
Genda Mal Vs Narsingh Das
Allahabad High Court · AIR 1929 All 553
Civil Procedure Code, 1908 (CPC) — Section 104(2)Civil Procedure Code, 1908 (CPC) — Section 104(2)Civil Procedure Code, 1908 (CPC) — Section 104(2)
High Courts21 Mar 1929
Brindaban Misra Adhikary Vs Dhruba Charan Roy and Others
Calcutta High Court · AIR 1929 Cal 606 : 121 Ind. Cas. 404
Limitation Act, 1963 — Article 91
High Courts21 Mar 1929
Tarak Nath Mukherjee Vs Sanat Kumar Mukherjee and Others
Calcutta High Court · AIR 1929 Cal 494 : 122 Ind. Cas. 637
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10, 64Transfer of Property Act, 1882 — Section 40, 54
High Courts21 Mar 1929Dismissed
Nadir Shah Vs The Municipal Board
Allahabad High Court · 121 Ind. Cas. 394
Limitation Act, 1963 — Section 29
High Courts20 Mar 1929
Nripendra Chandra Sarkar and Others Vs Ekherali Joardar and Others
Calcutta High Court · AIR 1930 Cal 457
High Courts20 Mar 1929
Adwaita Das Bairagi Vs Lalit Mohan Mohanti
Calcutta High Court · AIR 1930 Cal 57