High Courts15 Mar 1929
Mukunda Patre Vs Purusattam Shah
Calcutta High Court · AIR 1929 Cal 479a
Criminal Procedure Code, 1898 (CrPC) — Section 253
JUDGMENT DATABASE
Search 12,30,543 Indian judgments.
12,30,543 judgments in All Courts · page 59,024 of 61,528
High Courts15 Mar 1929
Bimalacharan Batabyal Vs Trustees for the Indian Museum
Calcutta High Court · AIR 1930 Cal 404
Museum Act, 1910 — Section 9
High Courts15 Mar 1929
Kedarnath Sikdar and Others Vs Bijoy Mandal and Others
Calcutta High Court · AIR 1929 Cal 751
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(4), 145
High Courts15 Mar 1929
(Dewan) Abdul Alim Vs Amatul Bibi and Others
Calcutta High Court · AIR 1930 Cal 308
High Courts15 Mar 1929
Kedar Nath Sikdar and Others Vs Bijoy Mandal and Others
Calcutta High Court · 123 Ind. Cas. 647
High Courts15 Mar 1929
Kantir Missir Vs Emperor
Patna High Court · AIR 1930 Patna 98
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 182, 211
Privy Council15 Mar 1929
Ram Sundar Lal and another Vs Lachhmi Narain and another
Privy Council · (1929) AIR(PC) 143
Privy Council15 Mar 1929
Lal Narsingh Partab Bahadur Singh Vs Mohammad Yaqub Khan and others
Privy Council · (1929) AIR(PC) 139
Privy Council15 Mar 1929
Faizullah Khan and another Vs Mauladad Khan and others
Privy Council · (1929) AIR(PC) 147
Privy Council15 Mar 1929
Venkata Kumara, Mahipati Suryarao Bahadiir Guru Vs Secretary of State
Privy Council · (1929) AIR(PC) 152
High Courts15 Mar 1929Dismissed
Sahu Lal Chand Vs L. Ram Chandra and Others
Allahabad High Court · AIR 1929 All 462 : (1929) ILR (All) 842
Agra Pre-emption Act, 1922 — Section 11
High Courts15 Mar 1929
Sadho Kandu Vs Mt. Jhinka Kuer and Another
Allahabad High Court · AIR 1929 All 456
Penal Code, 1860 (IPC) — Section 323, 379
High Courts15 Mar 1929
J. Selvaranga Raju Vs T. Doraiaswami Mudaliar
Madras High Court · (1929) ILR (Mad) 732 : (1929) 30 LW 207 : (1929) 57 MLJ 241
Tamil Nadu District Municipalities Act, 1920 — Section 49(2)(iv)
High Courts15 Mar 1929
The Auto Supply Co. Ltd. Vs V. Raghunatha Chetty
Madras High Court · AIR 1929 Mad 884 : (1929) ILR (Mad) 829 : 121 Ind. Cas. 593 : (1929) 30 LW 317 : (1929) 57 MLJ 618
High Courts15 Mar 1929
The Official Assignee of Madras Vs The Devakottah Nagarathar Sri Meenakshi Vidyasala Paripalana Sangam
Madras High Court · (1929) ILR (Mad) 919 : 121 Ind. Cas. 603 : (1929) 30 LW 188 : (1929) 57 MLJ 99
Trusts Act, 1882 — Section 66
High Courts15 Mar 1929
E.V. Balasundara Mudaliar Vs K. Mahomed Oosman Sahib
Madras High Court · AIR 1929 Mad 812 : (1930) ILR (Mad) 29 : 118 Ind. Cas. 65 : (1929) 30 LW 333 : (1929) 57 MLJ 154
High Courts14 Mar 1929
S.V.L.L. Lakshmanan Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1929 Mad 675 : 122 Ind. Cas. 510 : (1929) 30 LW 82 : (1929) 57 MLJ 60
Income Tax Act, 1961 — Section 4
High Courts12 Mar 1929
Official Assignee Vs E. Narasimha Mudaliar
Madras High Court · AIR 1929 Mad 705 : 118 Ind. Cas. 506
High Courts12 Mar 1929
Tea Financing Syndicate, Ltd. Vs Chandra Kamal Bezboruah
Calcutta High Court · AIR 1929 Cal 641
Limitation Act, 1963 — Article 85
High Courts12 Mar 1929
Baikuntha Chandra Nag and Others Vs Chandra Nath Bandopadhya and Others
Calcutta High Court · AIR 1930 Cal 190
Bengal Tenancy Act, 1885 — Section 87