Privy Council11 Mar 1929
Khoo Sain Ban Vs Tan Guat Tean and others
Privy Council · (1929) AIR(PC) 141
JUDGMENT DATABASE
Search 12,30,526 Indian judgments.
12,30,526 judgments in All Courts · page 59,025 of 61,527
High Courts11 Mar 1929
In Re: Vasudeva Mudali and Others
Madras High Court · (1929) ILR (Mad) 882 : 118 Ind. Cas. 68 : (1929) 30 LW 108 : (1929) 57 MLJ 114
Penal Code, 1860 (IPC) — Section 147Railways Act, 1890 — Section 127
High Courts09 Mar 1929
Abdulsakur Haji Vs Abubakkar Haji Abba
Bombay High Court · AIR 1930 Bom 191 : (1930) 32 BOMLR 215 : (1930) ILR (Bom) 358
Succession Act, 1925 — Section 128
High Courts08 Mar 1929
Chockalinga Chetty and Others Vs Kolagiri Munigan and Others
Madras High Court · AIR 1930 Mad 569
Madras Estates Land Act, 1908 — Section 3(2)(c)
High Courts08 Mar 1929
Kailashpati Upadhya and Another Vs Gopi Koeri
Calcutta High Court · AIR 1930 Cal 60
Criminal Procedure Code, 1898 (CrPC) — Section 403(2)
High Courts08 Mar 1929
Giribala Dasi Vs Prokash Chandra Dutt
Calcutta High Court · AIR 1929 Cal 496
Succession Act, 1925 — Section 268
High Courts08 Mar 1929
Emperor Vs Girish Chandra Kundu and Others
Calcutta High Court · AIR 1929 Cal 777
Presidency Towns Insolvency Act, 1909 — Section 103, 104
High Courts08 Mar 1929
Ahmed Ali Sheik Vs Sabed Sardar and Others
Calcutta High Court · AIR 1929 Cal 468
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts08 Mar 1929
In Re: Guruvappu Naicker
Madras High Court · 118 Ind. Cas. 112
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts08 Mar 1929
C. Chockalinga Chetty and Others Vs Kolagiri Munigan and Others
Madras High Court · 122 Ind. Cas. 47
Madras Estates Land Act, 1908 — Section 3(2)(c)
High Courts07 Mar 1929
Makhan Lal Paul Vs Rup Chand Maji and Others
Calcutta High Court · AIR 1930 Cal 164
High Courts07 Mar 1929
J.C. Galstaun Vs Kumar Pramathanath Roy and Others
Calcutta High Court · 124 Ind. Cas. 525
High Courts07 Mar 1929
Basiraddi Vs Sukh Sagar Saha and Others
Calcutta High Court · AIR 1929 Cal 384 : 118 Ind. Cas. 852
Bengal Tenancy Act, 1885 — Section 85Specific Relief Act, 1877 — Section 9
High Courts07 Mar 1929
Eradat Sarakar Vs Abu Ahamed and Others
Calcutta High Court · AIR 1929 Cal 558
High Courts07 Mar 1929
Eradat Sarkar Vs Abu Ahamed and Others
Calcutta High Court · 123 Ind. Cas. 645
High Courts07 Mar 1929
Barada Kanta Roy Vs Jatindra Nath Mukherjee and Others
Calcutta High Court · 122 Ind. Cas. 626
High Courts07 Mar 1929
J.C. Galstaun Vs Pramatha Nath Roy and Others
Calcutta High Court · AIR 1929 Cal 470
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 104(2), 115, 152
Privy Council07 Mar 1929
Mohabbat Ali Khan Vs Muhammad Ibrahim Khan and others
Privy Council · (1929) AIR(PC) 135