High Courts27 Feb 1929
Ramiah Thevan Vs Athmanatha Ayyar and Another
Madras High Court · AIR 1929 Mad 624 : 117 Ind. Cas. 727
JUDGMENT DATABASE
Search 12,30,478 Indian judgments.
12,30,478 judgments in All Courts · page 59,027 of 61,524
High Courts27 Feb 1929
Gade Govinda Rao Pantulu Vs Parankusam C. Jagannadham and Another
Madras High Court · AIR 1929 Mad 787 : (1929) 30 LW 381 : (1929) 57 MLJ 234
Tamil Nadu Civil Courts Act, 1873 — Section 11
High Courts27 Feb 1929
Thubati Kotayya Vs The President, Taluk Board and Another
Madras High Court · AIR 1929 Mad 607 : 118 Ind. Cas. 289 : (1929) 30 LW 345 : (1929) 57 MLJ 40
High Courts27 Feb 1929
Girdharilal Ratnalal Barker by Proprietor G. Anraji Vs Palaniappa Mudali and Another
Madras High Court · AIR 1929 Mad 572 : 119 Ind. Cas. 158
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts26 Feb 1929
Mangtulal Bagaria Vs Upendra Mohan Pal Chaudhuri
Calcutta High Court · AIR 1930 Cal 335
Transfer of Property Act, 1882 — Section 101
High Courts26 Feb 1929
Haji Tilloi Muhammad Umer Buksh Vs The Bengal Nagpur Railway Co. Ltd.
Calcutta High Court · 126 Ind. Cas. 33
High Courts26 Feb 1929
Chandulal Kanhayalal Vs Nagindas Bapubhai
Bombay High Court · (1929) 31 BOMLR 621
High Courts26 Feb 1929Allowed
Raja Bhawani Singh Vs Malvi Misbah-Ud-Din
Bombay High Court · (1929) 31 BOMLR 762
High Courts26 Feb 1929
Guruswami Pillai and Another Vs Virabhadra Tavulkaran and Another
Madras High Court · AIR 1929 Mad 497 : (1929) ILR (Mad) 584 : (1929) 29 LW 874 : (1929) 57 MLJ 22
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts26 Feb 1929Allowed
Har Gobind and Another Vs Gitam and Others
Allahabad High Court · (1929) 02 AHC CK 0067
High Courts26 Feb 1929
Kundal Lal and Others Vs Raj Behari Lal and Others
Allahabad High Court · (1929) 02 AHC CK 0032
High Courts26 Feb 1929
Jwala Nath Vs Chhanga Mal and Others
Allahabad High Court · AIR 1929 All 553(1) : 118 Ind. Cas. 383
High Courts26 Feb 1929
Mushtaq Ahmad Vs Musammat Afzal Begam and Musammat Sardar Begam and Another
Allahabad High Court · (1929) 02 AHC CK 0001
High Courts26 Feb 1929
Sri Mahant Prayag Doss Jeevaru Vs Abbupillai and Others
Madras High Court · 123 Ind. Cas. 28
Madras Estates Land Act, 1908 — Section 77
High Courts26 Feb 1929
Murugesa Mudaliar Vs Davva Venkata Kesavalu Chetty
Madras High Court · AIR 1929 Mad 513 : 121 Ind. Cas. 481 : (1929) 29 LW 810
High Courts25 Feb 1929
Narsey Tokersey and Co. Vs Sachindranath Gajanan Gidh (No. 1) and Another
Bombay High Court · 122 Ind. Cas. 132
High Courts25 Feb 1929
Asmatulla Pramanik Vs Gamir Pramanik and Others
Calcutta High Court · 122 Ind. Cas. 215
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 Feb 1929
Rajani Kanta Deb and Others Vs Bashiram Mestari and Others
Calcutta High Court · AIR 1929 Cal 636 : 121 Ind. Cas. 409
Transfer of Property Act, 1882 — Section 41