High Courts20 Feb 1929Dismissed
Jaideo Singh and Another Vs Munshi Dhum Singh and Others
Allahabad High Court · 116 Ind. Cas. 740
JUDGMENT DATABASE
Search 12,30,453 Indian judgments.
12,30,453 judgments in All Courts · page 59,029 of 61,523
High Courts20 Feb 1929Allowed
Musammat Rafiq-Un-Nisa Bibi and Abdul Shakur Khan and Others Vs Abdul Ghaffar Khan and Others
Allahabad High Court · 116 Ind. Cas. 738
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts20 Feb 1929Allowed
In Re: Shiva Pershad Gupta
Allahabad High Court · 124 Ind. Cas. 467
Income Tax Act, 1922 — Section 13, 66
High Courts20 Feb 1929Dismissed
Jaideo Singh and Another Vs Munshi Dhoom Singh and Others
Allahabad High Court · AIR 1929 All 419(1)
High Courts20 Feb 1929Dismissed
Rafiq-un-nissa Bibi Vs Abdul Shakur Khan and Others
Allahabad High Court · AIR 1929 All 400
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts20 Feb 1929
Ram Ghulam Singh Vs Emperor
Allahabad High Court · AIR 1929 All 396
Penal Code, 1860 (IPC) — Section 468
High Courts20 Feb 1929
Jiwan Singh Vs Dalip Singh and Others
Allahabad High Court · AIR 1929 All 389
Evidence Act, 1872 — Section 68
High Courts20 Feb 1929
Rohan Lal Vs Collector of Etah
Allahabad High Court · AIR 1929 All 525 : (1929) ILR (All) 765 : 117 Ind. Cas. 612
Land Acquisition Act, 1894 — Section 21
High Courts20 Feb 1929
Shiva Prasad Gupta Vs Commissioner of Income Tax
Allahabad High Court · AIR 1929 All 819
Income Tax Act, 1961 — Section 13, 66
High Courts19 Feb 1929
Profulla Chandra Basu and Another Vs Kshetra Lal Sinha Roy and Others
Calcutta High Court · AIR 1929 Cal 417
Bengal Tenancy Act, 1885 — Section 105Limitation Act, 1963 — Article 120
High Courts19 Feb 1929
G.V. Raman and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 593
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 120B, 420, 511
High Courts19 Feb 1929
Damodar Prasad and Others Vs The Commissioner of Income Tax
Patna High Court · AIR 1929 Patna 409 : 120 Ind. Cas. 639
Income Tax Act, 1961 — Section 22, 23, 66
High Courts19 Feb 1929Allowed
Babu Pares Ram Singh Vs Raj Kumar Singh and Others
Allahabad High Court · 117 Ind. Cas. 620
Agra Tenancy Act, 1926 — Section 10Transfer of Property Act, 1882 — Section 87
High Courts19 Feb 1929Disposed Of
Natho and Another Vs Babu Ram
Allahabad High Court · AIR 1929 All 399 : (1929) ILR (All) 758
High Courts19 Feb 1929Dismissed
Masitullah and Another Vs Umrao and Others
Allahabad High Court · AIR 1929 All 414
Partition Act, 1893 — Section 4
High Courts19 Feb 1929Dismissed
Kallu Vs Ganesh and Others
Allahabad High Court · AIR 1929 All 348
Transfer of Property Act, 1882 — Section 76(d)
High Courts19 Feb 1929
Babu Paras Ram Singh Vs Raj Kumar Singh and Others
Allahabad High Court · AIR 1929 All 498 : (1929) ILR (All) 760
Agra Tenancy Act, 1926 — Section 10
High Courts19 Feb 1929
Immidisetti Dhanaraju and Others Vs Motilal Daga and Others
Madras High Court · AIR 1929 Mad 641 : (1929) ILR (Mad) 563 : (1929) 29 LW 823 : (1929) 57 MLJ 264
Civil Procedure Code, 1908 (CPC) — Section 98
High Courts18 Feb 1929
Prasanna Kumar Saha Vs Dhirendra Lal Gupta
Calcutta High Court · AIR 1929 Cal 790
Court of Wards Act — Section 60A