High Courts12 Feb 1929
(Laguduva) Vasudeva Ayyar Vs (Laguduva) Sundararaja Ayyar and Others
Madras High Court · AIR 1930 Mad 38 : (1929) 30 LW 868
JUDGMENT DATABASE
Search 12,30,427 Indian judgments.
12,30,427 judgments in All Courts · page 59,031 of 61,522
High Courts12 Feb 1929
Hari Mohan Mondal Vs Gour Mohan Sarkar
Calcutta High Court · AIR 1930 Cal 253
Bengal Tenancy Act, 1885 — Section 49
High Courts12 Feb 1929
Tara Prosanna Bal and Others Vs Asoke Prosanna Bal and Another
Calcutta High Court · AIR 1929 Cal 370 : 118 Ind. Cas. 854
Civil Procedure Code, 1908 (CPC) — Section 3(2), 5(2)
High Courts12 Feb 1929
Nagendra Nath Ray Vs Basanta Das Bairagya
Calcutta High Court · AIR 1930 Cal 392
Criminal Procedure Code, 1898 (CrPC) — Section 495
High Courts12 Feb 1929
Puran Mull Biwani Vs Emperor
Calcutta High Court · AIR 1929 Cal 644 : 122 Ind. Cas. 218
Calcutta Police Act, 1866 — Section 3, 44
High Courts12 Feb 1929
Parbha Narayan Singh Vs Ramadhar Pande and Others
Patna High Court · AIR 1929 Patna 236
Bengal Tenancy Act, 1885 — Section 167, 87
High Courts12 Feb 1929
Deo Lal Jha Vs Bindeshwari Narayan Singh and Another
Patna High Court · AIR 1929 Patna 440 : 120 Ind. Cas. 776
Bengal Tenancy Act, 1885 — Section 12, 148A
High Courts12 Feb 1929
In Re: S. Mukhtar
Patna High Court · 116 Ind. Cas. 762
Penal Code, 1860 (IPC) — Section 408
Privy Council12 Feb 1929
Ma Sin and others Vs Collector of Rangoon
Privy Council · (1929) AIR(PC) 126
High Courts12 Feb 1929Dismissed
Rameshwar Rai Vs Sheopal Rai and Others
Allahabad High Court · (1929) 02 AHC CK 0076
High Courts12 Feb 1929
The Municipal Council Vs The Madras and Southern Maharatta Railway Co., Ltd.
Madras High Court · 121 Ind. Cas. 839
Railways Act, 1890 — Section 135
High Courts12 Feb 1929
(Raja) Vasireddi Bala Chendra Sekhra Vara Prasada Bahadur Garu Vs Unnava Subbaya Garu and Others
Madras High Court · AIR 1930 Mad 317
High Courts11 Feb 1929
Aiyanars and Kaniyala Swamigal Koli Devasthanam and Others Vs Periakaruppa Thevan and Others
Madras High Court · AIR 1929 Mad 617 : 118 Ind. Cas. 279 : (1929) 30 LW 583
High Courts11 Feb 1929
Sidh Nath Awasthi Vs Emperor
Calcutta High Court · AIR 1929 Cal 457
Criminal Procedure Code, 1898 (CrPC) — Section 253, 370, 403Penal Code, 1860 (IPC) — Section 408, 477A
High Courts11 Feb 1929
Satya Ranjan Bakshi Vs Emperor
Calcutta High Court · AIR 1929 Cal 309 : 117 Ind. Cas. 834
Penal Code, 1860 (IPC) — Section 153A
High Courts11 Feb 1929
Satish Chandra Chakravarti Vs Sarat Kamini Devi
Calcutta High Court · AIR 1929 Cal 383 : 118 Ind. Cas. 852
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts11 Feb 1929
Monjiram Indrachandra Vs Maneklal Mansukhbhai Seth
Bombay High Court · (1929) 31 BOMLR 672 : (1929) ILR (Bom) 598
Civil Procedure Code, 1908 (CPC) — Section 107Registration Act, 1908 — Section 77
High Courts11 Feb 1929
Babu Lal Vs Parem Kumari
Patna High Court · AIR 1929 Patna 228
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Limitation Act, 1963 — Section 18