High Courts01 Feb 1929
Radha Ballab Das Vs Krishna Priyashi Dasya and Another
Calcutta High Court · AIR 1929 Cal 423
JUDGMENT DATABASE
Search 12,30,388 Indian judgments.
12,30,388 judgments in All Courts · page 59,033 of 61,520
High Courts01 Feb 1929
Badaraddin Mandal Vs Nazir Hossain Joaddar
Calcutta High Court · AIR 1930 Cal 163 : 121 Ind. Cas. 744
Bengal Tenancy Act, 1885 — Section 170(3), 49
High Courts01 Feb 1929
Brojo Mohun Pal Vs Darsan Pal and Others
Calcutta High Court · 120 Ind. Cas. 155
High Courts01 Feb 1929
Jogendra Kishore Roy Vs Salamat Khan and Another
Calcutta High Court · AIR 1930 Cal 92
Transfer of Property Act, 1882 — Section 41
High Courts01 Feb 1929
Ali Akabbar Vs Kasem Ali
Calcutta High Court · AIR 1929 Cal 785a : 121 Ind. Cas. 305
Penal Code, 1860 (IPC) — Section 148, 304(ii), 326
High Courts01 Feb 1929
Ambar Ali and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 539
Penal Code, 1860 (IPC) — Section 109, 467
High Courts01 Feb 1929
Lalita Prasad Narayan Singh Vs Sukhdeo Narayan Singh
Patna High Court · 120 Ind. Cas. 479
Criminal Procedure Code, 1898 (CrPC) — Section 144Evidence Act, 1872 — Section 108, 43
High Courts01 Feb 1929Dismissed
Ram Charan and Another Vs Tulshi Ram and Another
Allahabad High Court · AIR 1929 All 306
Penal Code, 1860 (IPC) — Section 145Specific Relief Act, 1877 — Section 39Transfer of Property Act, 1882 — Section 122
High Courts01 Feb 1929Dismissed
Jai Nandan Tewari Vs Umrao Koeri and Another
Allahabad High Court · AIR 1929 All 305
High Courts01 Feb 1929Disposed Of
Fazlul Rahman Khan Vs Barumal and Others
Allahabad High Court · AIR 1930 All 213 : 117 Ind. Cas. 817
High Courts01 Feb 1929Dismissed
The Corporation of Madras Vs Spencer and Company Ltd.
Madras High Court · (1929) 02 MAD CK 0033
High Courts01 Feb 1929
(Neyna Moona Kavanna) Muhammad Moideen and Others Vs S.K.R.S.K.R. Chinthamani Chettiar and Others
Madras High Court · AIR 1929 Mad 469
Civil Procedure Code, 1908 (CPC) — Section 13(b)
High Courts01 Feb 1929
Neyna Moona Kavanna Muhammad Moideen and Others Vs S.K.R.S.K.R. Chinthamani Chettiar and Others
Madras High Court · (1929) ILR (Mad) 503 : (1929) 29 LW 575 : (1929) 56 MLJ 547
Civil Procedure Code, 1908 (CPC) — Section 13(b)
High Courts01 Feb 1929
Attili Venkanna Vs Parasuram Byas trading under the name of Parasuram Doulatram and Others
Madras High Court · AIR 1929 Mad 522 : (1930) ILR (Mad) 137 : (1929) 29 LW 633 : (1929) 56 MLJ 633
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4
High Courts31 Jan 1929Dismissed
Malhari Vaman Kramavant Vs Vinayak Ravji Kramavant
Bombay High Court · (1929) 31 BOMLR 640
Civil Procedure Code, 1908 (CPC) — Section 11(4)
High Courts31 Jan 1929
In Re: Ramackers and Co. Ltd.
Calcutta High Court · AIR 1930 Cal 146 : 122 Ind. Cas. 214
Companies Act, 1956 — Section 104
High Courts31 Jan 1929
W. Stewart and Others Vs Hubert Hughes
Calcutta High Court · AIR 1929 Cal 341 : 118 Ind. Cas. 892
Criminal Procedure Code, 1898 (CrPC) — Section 145, 530
High Courts31 Jan 1929
Jamilennessa Khatun and Others Vs Ijjatennessa Khatun and Others
Calcutta High Court · AIR 1929 Cal 586
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 115Specific Relief Act, 1877 — Section 42