High Courts24 Jan 1929
Abdur Rashid and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 343 : 122 Ind. Cas. 194
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 149, 302, 324, 326
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,034 of 61,517
High Courts24 Jan 1929
In Re: Bilasroy Serowgee
Calcutta High Court · AIR 1929 Cal 528 : 121 Ind. Cas. 635
Civil Procedure Code, 1908 (CPC) — Section 132(1)Presidency Towns Insolvency Act, 1909 — Section 36(1)
High Courts24 Jan 1929
Priya Nath Bhattacharji Vs Saila Bala Debi
Patna High Court · AIR 1929 Patna 385
Succession Act, 1925 — Section 50
High Courts24 Jan 1929
Lala Ram Asre Singh and Others Vs Ambica Lal and Others
Patna High Court · AIR 1929 Patna 216 : 119 Ind. Cas. 547
Privy Council24 Jan 1929
Ramdutt Ramkissen Dass Vs E.D. Sassoon and Co.
Privy Council · (1929) AIR(PC) 103
High Courts24 Jan 1929Dismissed
Raja Lohar Vs Nur Mohammad and Others
Allahabad High Court · 115 Ind. Cas. 456
High Courts24 Jan 1929Dismissed
Emperor Vs Durg and Others
Allahabad High Court · AIR 1929 All 260(1) : 114 Ind. Cas. 733
Penal Code, 1860 (IPC) — Section 420
High Courts24 Jan 1929Disposed Of
Dasami Sahu Vs Param Shameshwar Uma Bhairabeshwar Ban Lingeshar and Another
Allahabad High Court · (1929) 01 AHC CK 0039
High Courts24 Jan 1929Dismissed
Har Saran Das Vs Harbans Singh and Others
Allahabad High Court · (1929) 01 AHC CK 0038
High Courts24 Jan 1929
Naubat Lal and Others Vs B Mahadeo Prasad Singh and Others
Allahabad High Court · AIR 1929 All 309 : (1929) ILR (All) 606
Transfer of Property Act, 1882 — Section 56, 81
High Courts24 Jan 1929
Jamna Prasad Vs Mohammad Zahir Uddin Khan and Another
Allahabad High Court · (1929) 01 AHC CK 0008
High Courts23 Jan 1929
G.V. Raman Vs Emperor
Calcutta High Court · AIR 1929 Cal 319 : 121 Ind. Cas. 678
Criminal Procedure Code, 1898 (CrPC) — Section 120B, 420, 494
High Courts23 Jan 1929
Rayegavda Hanmantraya Vs Ramlingappa Shidgavdappa
Bombay High Court · (1929) 31 BOMLR 647 : (1929) ILR (Bom) 472
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2)
High Courts23 Jan 1929
Bullu Singh Vs Emperor
Patna High Court · AIR 1929 Patna 249 : 120 Ind. Cas. 474
Criminal Procedure Code, 1898 (CrPC) — Section 374Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 328
High Courts23 Jan 1929Dismissed
Mohammad Daud Khan Vs Jia Lal and Another
Allahabad High Court · 116 Ind. Cas. 852
High Courts23 Jan 1929
Mohammad Daud Khan Vs Jai Lal and Another
Allahabad High Court · AIR 1929 All 265