High Courts23 Jan 1929
Zalim Singh and Another Vs Raghunandan and Others
Allahabad High Court · AIR 1929 All 379 : (1929) ILR (All) 604
JUDGMENT DATABASE
Search 12,30,351 Indian judgments.
12,30,351 judgments in All Courts · page 59,036 of 61,518
High Courts22 Jan 1929
Somasundaram Chettiar Vs Kanoo Chettiar (died) and Others
Madras High Court · AIR 1929 Mad 573 : 118 Ind. Cas. 494
High Courts22 Jan 1929
Muhammad Gul Vs Hazi Fazley Karim
Calcutta High Court · AIR 1929 Cal 346 : 122 Ind. Cas. 205
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 198, 420, 499, 500
High Courts22 Jan 1929
Malik Abdul Mokit Vs Malik Abdul Rashid
Patna High Court · AIR 1929 Patna 391 : 123 Ind. Cas. 400
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts22 Jan 1929
Damodar Ram Mahuri and Others Vs Emperor
Patna High Court · AIR 1929 Patna 660
Penal Code, 1860 (IPC) — Section 380, 411, 414
Privy Council22 Jan 1929
Kumar Gopika Raman Roy Vs Atal Singh and others
Privy Council · (1929) AIR(PC) 99
Privy Council22 Jan 1929
Atmaram Bhagwant Ghadgay Vs Collector of Nagpur
Privy Council · (1929) AIR(PC) 92
Privy Council22 Jan 1929
Rameshwar Singh and another Vs Bajit Lal Pathak and others
Privy Council · (1929) AIR(PC) 95
High Courts22 Jan 1929
Mt. Jahandar Begam and Another Vs Chinta
Allahabad High Court · (1929) 01 AHC CK 0025
High Courts22 Jan 1929
Badruddin and Others Vs Tej Ram and Others
Allahabad High Court · (1929) 01 AHC CK 0020
High Courts22 Jan 1929
Fateh Singh Vs Emperor
Allahabad High Court · AIR 1929 All 320 : (1929) ILR (All) 603
Criminal Procedure Code, 1898 (CrPC) — Section 497, 498Penal Code, 1860 (IPC) — Section 304
High Courts21 Jan 1929
Hindusthan Co-operative Insurance Society Ltd. Vs Secy. of State
Calcutta High Court · AIR 1930 Cal 230 : 121 Ind. Cas. 737
Land Acquisition Act, 1894 — Section 18
High Courts21 Jan 1929
Ragho Prasad and Others Vs Emperor
Patna High Court · AIR 1929 Patna 180
Bengal Tenancy Act, 1885 — Section 102(gg)Penal Code, 1860 (IPC) — Section 147, 148
High Courts21 Jan 1929
Madho Dass Vs Kunta Kuary
Patna High Court · 120 Ind. Cas. 320
Chotanagpur Tenancy Act, 1908 — Section 177
High Courts21 Jan 1929
Mt. Akram-un-nissa and Others Vs Mt. Mustafa-un-nissa
Allahabad High Court · AIR 1929 All 238 : (1929) ILR (All) 595
Transfer of Property Act, 1882 — Section 53
High Courts21 Jan 1929
Immani Seshayya and Others Vs Dronamraju Lakshminarasimha Rao Pantulu (dead) and Others
Madras High Court · AIR 1930 Mad 160 : (1929) 30 LW 1010 : (1929) 57 MLJ 800
Transfer of Property Act, 1882 — Section 62
High Courts21 Jan 1929
P.L.S.P. Muthiah Chetty through his son and authorised agent Palaniappa Chetty Vs K.R.V.R. Veerappa Chetty and Others
Madras High Court · AIR 1929 Mad 627 : (1929) ILR (Mad) 509 : (1929) 29 LW 636 : (1929) 56 MLJ 776
English Partnership Act, 1890 — Section 31
High Courts21 Jan 1929
P.L.S.R. Muthia Chetty through his son and authorised agent Palaniappa Chetty and Others Vs K.R.V.R. Veerappa Chetty by his agent and Others
Madras High Court · 121 Ind. Cas. 488
Contract Act, 1872 — Section 263English Partnership Act, 1890 — Section 31
High Courts18 Jan 1929
(Shebait) Hari Prosanna Barman Vs Nishapati Sai
Calcutta High Court · AIR 1929 Cal 366
Bengal Tenancy Act, 1885 — Section 88
High Courts18 Jan 1929
Idol Sree Brindaban Chandra Thakup Jiu by his Shebait Hari Prosanna Barman Vs Nishapatisai
Calcutta High Court · 120 Ind. Cas. 149