High Courts17 Jan 1929
Mahbooban Bibi Vs Muhammad Ammeruddin and Others
Patna High Court · AIR 1929 Patna 207
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,037 of 61,517
High Courts17 Jan 1929
Pathak Harbans Singh and Others Vs Thakur Jagdishwar Dayal Singh and Others
Patna High Court · AIR 1929 Patna 188 : 116 Ind. Cas. 538
Bengal Tenancy Act, 1885 — Section 15Chotanagpur Tenancy Act, 1908 — Section 208
High Courts17 Jan 1929Dismissed
Raghubir Saran and Others Vs Lala Jumna Prasad alias Jamna Das
Allahabad High Court · 116 Ind. Cas. 785
High Courts17 Jan 1929Dismissed
Raghubar Saran and Others Vs Jumna Prasad
Allahabad High Court · AIR 1929 All 208
Limitation Act, 1963 — Article 48
High Courts17 Jan 1929
Kallu Shah and Others Vs Mohammad Ehsanullah and Others
Allahabad High Court · 115 Ind. Cas. 629
Limitation Act, 1908 — Article 180
High Courts17 Jan 1929
Chheda Lal and Others Vs Ghulam Abbas and Another
Allahabad High Court · (1929) 01 AHC CK 0006
High Courts17 Jan 1929
Firm Jethaji Peraji Vs Krishnayya and Others
Madras High Court · AIR 1930 Mad 278 : 122 Ind. Cas. 351
Provincial Insolvency Act, 1920 — Section 37, 43
High Courts17 Jan 1929
Jethaji Peraji Firm Vs Tirupuramallu Krishnayya (dead) and Others
Madras High Court · (1929) ILR (Mad) 648 : (1929) 29 LW 649 : (1929) 57 MLJ 116
Provincial Insolvency Act, 1920 — Section 37, 43
High Courts17 Jan 1929
The Madras Central Urban Bank, Ltd. Vs The Commissioner of Income Tax
Madras High Court · (1929) 01 MAD CK 0001
Income Tax Act, 1922 — Section 60
High Courts16 Jan 1929
Meenakshisundaram Pillai Vs Chokkalinga Pathan and Another
Madras High Court · AIR 1929 Mad 506 : (1929) 29 LW 855 : (1929) 56 MLJ 624
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)(e)
High Courts16 Jan 1929
Ram Golam Singh Vs Sarat Chandra Ganguly and Others
Calcutta High Court · AIR 1929 Cal 281 : 121 Ind. Cas. 414
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203, 204Penal Code, 1860 (IPC) — Section 147, 352, 447
High Courts16 Jan 1929
E.C. Agabeg Vs Hargobind Tiwari and Others
Patna High Court · AIR 1929 Patna 190
High Courts16 Jan 1929
Tansukh Rai and Others Vs Gopal Mahto and Others
Patna High Court · AIR 1929 Patna 586
High Courts16 Jan 1929
Tansukh Rai and Others Vs Gopal Mahton and Others
Patna High Court · 119 Ind. Cas. 554
High Courts16 Jan 1929Allowed
Kunwar Brij Raj Saran Singh Vs Kunwar Basant Singh and Others
Allahabad High Court · (1929) 01 AHC CK 0070
High Courts16 Jan 1929Dismissed
Babu Gur Dayal Vs Pandit Sukhnandan Lal
Allahabad High Court · 117 Ind. Cas. 824
Civil Procedure Code, 1908 (CPC) — Section 20(c), 21
High Courts16 Jan 1929Dismissed
Mul Chand Vs Piare Lal and Another
Allahabad High Court · 116 Ind. Cas. 752
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts16 Jan 1929Dismissed
Brij Raj Saran Singh Vs Basant Singh and Others
Allahabad High Court · (1929) 01 AHC CK 0053
High Courts16 Jan 1929
Gur Diyal Vs Sukhnandan Lal
Allahabad High Court · AIR 1929 All 236
Civil Procedure Code, 1908 (CPC) — Section 20(c), 21