High Courts11 Jan 1929
Emperor Vs Nawal Kishore Missir and Others
Patna High Court · AIR 1929 Patna 508 : 115 Ind. Cas. 692
Criminal Procedure Code, 1898 (CrPC) — Section 213, 215, 289, 438
JUDGMENT DATABASE
Search 12,30,332 Indian judgments.
12,30,332 judgments in All Courts · page 59,039 of 61,517
High Courts11 Jan 1929
Ramdarsan Mahton and Others Vs Emperor
Patna High Court · AIR 1929 Patna 206 : 116 Ind. Cas. 523
Penal Code, 1860 (IPC) — Section 147, 324, 71
High Courts11 Jan 1929
Chamak Lal Mandal Vs Mauji Mandal
Patna High Court · AIR 1929 Patna 248 : 120 Ind. Cas. 625
High Courts11 Jan 1929Dismissed
Ram Autar Kurmi and Others Vs Ghulam Dastgir and Others
Allahabad High Court · AIR 1929 All 250
High Courts11 Jan 1929
Bisheshwar Upadhia Vs Jagdeshwar Prasad and Others
Allahabad High Court · AIR 1929 All 231 : 114 Ind. Cas. 186
High Courts11 Jan 1929
Ram Autar Kurmi and Others Vs Khwaja Ghulam Dastgir and Others
Allahabad High Court · (1929) ILR (All) 589 : 115 Ind. Cas. 646
High Courts10 Jan 1929
Ganesh Lal Sarawagi Vs Mahabir Sahu and Another
Patna High Court · AIR 1929 Patna 273 : 119 Ind. Cas. 909
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 60
High Courts10 Jan 1929
Joti Lal Sah Vs Fateh Bahadur Shah and Others
Patna High Court · AIR 1929 Patna 397 : 123 Ind. Cas. 796
High Courts10 Jan 1929Dismissed
Kalloo and Another Vs Niader Singh and Another
Allahabad High Court · 115 Ind. Cas. 462
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Jan 1929
Kalloo and Another Vs Niadar Singh and Another
Allahabad High Court · AIR 1929 All 252
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts10 Jan 1929
The Tinnevelly District Roman Catholic Mission Vs Medai Dalavoi Thirumalaiyappa Mudaliar
Madras High Court · 119 Ind. Cas. 154
High Courts10 Jan 1929
Roman Catholic Mission Vs (Medai Dalavoi) Thirumalaiyappa Mudaliar
Madras High Court · AIR 1929 Mad 417
High Courts10 Jan 1929
Kattiya Pillai alias Sernthaya Pillai and Another Vs Ramaswamia Pillai (insane) by wife and next friend and Others
Madras High Court · AIR 1929 Mad 396 : (1929) 29 LW 584 : (1929) 56 MLJ 394
Suits Valuation Act, 1887 — Section 11
High Courts10 Jan 1929
Kalliya Pillai alias Sernthaya Pillai and Another Vs Ramaswamy Pillai (Insane) by Wife and Next Friend and Others
Madras High Court · 119 Ind. Cas. 35
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1877 — Section 42Suits Valuation Act, 1887 — Section 11
High Courts09 Jan 1929
Bageswari Charan Singh Vs Jagarnath Kuari and Another
Patna High Court · AIR 1929 Patna 117 : 115 Ind. Cas. 699
Limitation Act, 1963 — Section 19
High Courts09 Jan 1929
Bhagwat and Others Vs Salamat Khan and Another
Allahabad High Court · (1929) 01 AHC CK 0030
High Courts08 Jan 1929
Maharaja Manindra Chandra Nandy Vs Lalmohun Roy and Others
Calcutta High Court · 120 Ind. Cas. 577
High Courts08 Jan 1929
Ram Krishna Kulasi and Another Vs Heramba Chandra Roy and Others
Calcutta High Court · AIR 1930 Cal 207
Usurious Loans Act, 1918 — Section 3
High Courts08 Jan 1929
Manindra Chandra Nandy Vs Lalmohun Roy and Others
Calcutta High Court · AIR 1929 Cal 358
Civil Procedure Code, 1908 (CPC) — Section 129, 21Transfer of Property Act, 1882 — Section 53
High Courts08 Jan 1929
Abdul Majid Vs N.L. Mukharji and Another
Patna High Court · AIR 1929 Patna 108 : 116 Ind. Cas. 524
Criminal Procedure Code, 1898 (CrPC) — Section 386, 438