High Courts08 Jan 1929
Madan Lal and Others Vs Gajendrapal Singh
Allahabad High Court · (1929) 01 AHC CK 0033
JUDGMENT DATABASE
Search 12,30,332 Indian judgments.
12,30,332 judgments in All Courts · page 59,040 of 61,517
High Courts08 Jan 1929
Shamsher Vs Gaya and Another
Allahabad High Court · (1929) 01 AHC CK 0004
Agra Tenancy Act, 1926 — Section 198
High Courts07 Jan 1929
Santiram Mandal Vs Emperor
Calcutta High Court · AIR 1929 Cal 229 : 118 Ind. Cas. 572
Criminal Procedure Code, 1898 (CrPC) — Section 132, 203, 476Penal Code, 1860 (IPC) — Section 193, 194, 211
High Courts07 Jan 1929
Radhe Kishun Vs Emperor
Patna High Court · AIR 1929 Patna 157 : 116 Ind. Cas. 753
Penal Code, 1860 (IPC) — Section 107, 419, 420, 466, 468
High Courts07 Jan 1929Disposed Of
Haji Anwar Khan Vs Mohammad Khan and Others
Allahabad High Court · (1929) 01 AHC CK 0045
High Courts07 Jan 1929
Gaje Singh and Others Vs Mt. Uchhaba and Others
Allahabad High Court · AIR 1929 All 223
High Courts07 Jan 1929
Bhartu Vs Deedar Singh and Another
Allahabad High Court · AIR 1929 All 241 : 113 Ind. Cas. 831
High Courts04 Jan 1929
J.W. Nunn Vs Calcutta Tramsways Co. Ltd.
Calcutta High Court · AIR 1930 Cal 603
High Courts04 Jan 1929Dismissed
Janeshar Das and Another Vs Emperor
Allahabad High Court · (1929) 01 AHC CK 0064
High Courts04 Jan 1929Dismissed
Sheo Shanker Upadhya and Others Vs Partab Narain Singh and Others
Allahabad High Court · AIR 1929 All 213
Contract Act, 1872 — Section 17Limitation Act, 1963 — Section 18
High Courts04 Jan 1929
Ram Lal Vs Harpal and Another
Allahabad High Court · AIR 1929 All 237
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14(b)
High Courts03 Jan 1929
Ramjan Ali Vs Moolji Seeka and Co.
Calcutta High Court · AIR 1929 Cal 521 : 118 Ind. Cas. 889
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476B
High Courts03 Jan 1929
Haldhar Thakur Vs Emperor
Patna High Court · 116 Ind. Cas. 767
Penal Code, 1860 (IPC) — Section 325
High Courts03 Jan 1929
Abdul Karim and Others Vs Emperor
Patna High Court · AIR 1929 Patna 640
Penal Code, 1860 (IPC) — Section 193, 200, 96
High Courts03 Jan 1929
Rajbans Sahay Vs Askaran Baid
Patna High Court · AIR 1930 Patna 227
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 34 Rule 6Provincial Insolvency Act, 1920 — Section 28
High Courts03 Jan 1929
Kundan Lal and Another Vs Sahu Bhikhari Das-Ishwar Das and Another
Allahabad High Court · AIR 1929 All 254 : (1929) ILR (All) 530
Contract Act, 1872 — Section 70Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 13
High Courts02 Jan 1929
Ramzan Mistry and Others Vs Emperor
Patna High Court · AIR 1929 Patna 111 : 116 Ind. Cas. 783
Penal Code, 1860 (IPC) — Section 201, 3, 441, 448