High Courts20 Dec 1928
Ayyaswami Iyer Vs Mahadeva Iyer and Others
Madras High Court · 119 Ind. Cas. 57
Limitation Act, 1963 — Section 28
JUDGMENT DATABASE
Search 12,30,332 Indian judgments.
12,30,332 judgments in All Courts · page 59,042 of 61,517
High Courts20 Dec 1928
Ramalinga Mudali and Another Vs T.S. Ramasami Ayyar
Madras High Court · AIR 1929 Mad 529 : (1929) 29 LW 760
Madras Estates Land Act, 1908 — Section 3(2)(c)
High Courts19 Dec 1928
Pakkiamuthu Nadar and Others Vs R. Kanagasabapathy Chettiar
Madras High Court · AIR 1929 Mad 523 : 117 Ind. Cas. 134
Madras Estates Land Act, 1908 — Section 40
High Courts19 Dec 1928
Ajoy Krishna Sarkar Vs S.G. Bose
Calcutta High Court · AIR 1929 Cal 176
Criminal Procedure Code, 1898 (CrPC) — Section 190(a), 96Penal Code, 1860 (IPC) — Section 468, 477A
High Courts19 Dec 1928
Dabiraddi Naskar Vs Sakat Moola
Calcutta High Court · AIR 1929 Cal 169
Criminal Procedure Code, 1898 (CrPC) — Section 417, 438
High Courts19 Dec 1928
Suku Ram Koch and Others Vs Krishna Deb Sarma
Calcutta High Court · AIR 1929 Cal 189
Criminal Procedure Code, 1898 (CrPC) — Section 247, 253, 403
High Courts19 Dec 1928
Jabbar Ali and Another Vs Emperor
Calcutta High Court · AIR 1929 Cal 203
Penal Code, 1860 (IPC) — Section 471
High Courts19 Dec 1928
Hari Ganu Bhandirge Vs Hari Ganu Shinde
Bombay High Court · (1929) 31 BOMLR 436 : 118 Ind. Cas. 255
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts19 Dec 1928
Janakdhari Singh Vs Emperor
Patna High Court · AIR 1929 Patna 469 : 120 Ind. Cas. 632
Criminal Procedure Code, 1898 (CrPC) — Section 200, 203, 283, 438Penal Code, 1860 (IPC) — Section 147, 323
High Courts19 Dec 1928
Jayarama Naidu and Others Vs Secy. of State
Madras High Court · AIR 1929 Mad 441 : 118 Ind. Cas. 490
High Courts18 Dec 1928
Bhikaji Raghunath Varerkar and Others Vs Anant Laxman Khandalekar
Bombay High Court · AIR 1929 Bom 320
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 151
High Courts18 Dec 1928
Abdul Gani Chaudhuri and Another Vs Angri Bhiku and Others
Calcutta High Court · AIR 1930 Cal 205
Bengal Tenancy Act, 1885 — Section 52(4)
High Courts18 Dec 1928
Sitram Kalwar Vs Sukia Kalwarin
Calcutta High Court · AIR 1929 Cal 336
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(8)
High Courts18 Dec 1928
Abdul Gani Chaudhuri and Another Vs Angri Bhikhu and Others
Calcutta High Court · 122 Ind. Cas. 212
High Courts18 Dec 1928
Gaya Prosad Karan and Others Vs Bakya Mani Dasi and Others
Calcutta High Court · AIR 1929 Cal 297
High Courts18 Dec 1928
Shaikh Abdul and Another Vs Emperor
Patna High Court · 115 Ind. Cas. 684
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 143, 144, 370, 379
High Courts18 Dec 1928
Abdul and Another Vs Emperor
Patna High Court · AIR 1929 Patna 86
Criminal Procedure Code, 1898 (CrPC) — Section 115Penal Code, 1860 (IPC) — Section 144, 379
High Courts18 Dec 1928
Mt. Mumtaz Begam Vs Mt. Lachhmi and Others
Allahabad High Court · (1928) 12 AHC CK 0007