JUDGMENT DATABASE
Search 12,30,332 Indian judgments.
12,30,332 judgments in All Courts · page 59,043 of 61,517
Mihi Lal Vs Soni Ram and Others
Allahabad High Court · AIR 1929 All 209
Muthuraju Sreenivasa Rao Vs Mahammad Ghonse Sahib and Another
Madras High Court · 115 Ind. Cas. 244
Ananda Chandra Nandy and Another Vs Jhulon Singh and Others
Calcutta High Court · AIR 1929 Cal 409
Rajani Kanta Nath Bhoumik Vs Ali Noaz and Others
Calcutta High Court · AIR 1930 Cal 79
Rajani Kanta Nath Bhoumik and Others Vs Ali Noaz and Others
Calcutta High Court · 122 Ind. Cas. 193
Hariram Serowagee Vs Madan Gopal Bagla
Bombay High Court · (1929) 31 BOMLR 710
Mufti Reazuddin and Others Vs Maheshanand and Others
Patna High Court · AIR 1929 Patna 529
Udit Narain Singh Vs Mubarak Ali and others
Privy Council · (1929) AIR(PC) 75
Keshavrao Vasantrao Vijaykar Vs Nanabhai Sadanand and others
Privy Council · (1929) AIR(PC) 61
Ram Charan Ramanuj Das Mohant Vs Gobinda Ramanuj Das Mohant and others
Privy Council · (1929) AIR(PC) 65
Hariram Serowgee Vs Madan Gopal Bagla and another
Privy Council · (1929) AIR(PC) 77
Daulat Singh Vs Sheo Nath
Allahabad High Court · AIR 1929 All 211 : 114 Ind. Cas. 890
Bankey Behari Lal Vs Brij Behari Lal and Others
Allahabad High Court · (1928) 12 AHC CK 0002
Rasalingam Asari Vs Nallayan Asari
Madras High Court · AIR 1929 Mad 295 : 118 Ind. Cas. 511
Maharaj Bahadur Singh Vs Raja Prithichand Lal and Others
Patna High Court · AIR 1929 Patna 427 : 119 Ind. Cas. 78
General Electric Trading Co. Vs Siemens (India) Ltd.
Calcutta High Court · AIR 1929 Cal 177
Bir Bikram Kishore Vs Rajjah and Others
Calcutta High Court · AIR 1929 Cal 201
Radhu Hari and Another Vs Narendra Nath Chatterjee and Another
Calcutta High Court · AIR 1929 Cal 224
Ebrahim Molla Vs Emperor
Calcutta High Court · AIR 1929 Cal 415