High Courts14 Dec 1928
B.B. and C.I. Railway Vs Mahmadbhai Rahimbhai
Bombay High Court · (1929) 31 BOMLR 616
JUDGMENT DATABASE
Search 12,30,332 Indian judgments.
12,30,332 judgments in All Courts · page 59,044 of 61,517
High Courts14 Dec 1928
Enayat Khan and Others Vs Rai Bepin Behari Bose and Others
Patna High Court · AIR 1929 Patna 177 : 115 Ind. Cas. 195
Bengal Tenancy Act, 1885 — Section 110, 40, 40(5)
High Courts14 Dec 1928
Mohammad Yunus and Others Vs Bansi Rai
Patna High Court · AIR 1930 Patna 379
Bengal Tenancy Act, 1885 — Section 115, 4(3)(a)
Privy Council14 Dec 1928
Sennimalai Goundan and another Vs Sellappa Goundan and others
Privy Council · (1929) AIR(PC) 81
Privy Council14 Dec 1928
Lewis Pugh Evans Pugh Vs Ashutosh Sen and others
Privy Council · (1929) AIR(PC) 69
Privy Council14 Dec 1928
Wearne Brothers, Ltd. Vs Russa Engineering Works and others
Privy Council · (1929) AIR(PC) 189
High Courts14 Dec 1928Disposed Of
Jwala Debi Vs Amir Singh
Allahabad High Court · (1928) 12 AHC CK 0023
High Courts14 Dec 1928Dismissed
Brij Narain Man Tewari Vs Mt. Motirani and Others
Allahabad High Court · AIR 1929 All 159
Transfer of Property Act, 1882 — Section 52
High Courts14 Dec 1928
Musammat Gomti Vs Kanhaiya Lal and Another
Allahabad High Court · 116 Ind. Cas. 794
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1(a)
High Courts14 Dec 1928
Mundancheri Koman Vs (Thachangath Puthan Vittal) Achuthan Nair and Others
Madras High Court · AIR 1929 Mad 308
High Courts14 Dec 1928
Mundarcheri Koman alias Mundancheri Mootha Nair Vs Thachangath Puthan Vitill Achuthan Nair and Others
Madras High Court · 117 Ind. Cas. 300
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts14 Dec 1928
P.M. Ramakrishna Aiyar Vs P. Muthuswami Aiyar and Others
Madras High Court · (1929) ILR (Mad) 672 : 121 Ind. Cas. 609 : (1929) 29 LW 560 : (1929) 56 MLJ 657
Trusts Act, 1882 — Section 88
High Courts13 Dec 1928
(Assan Musaliarakath) Kunhi Bava Vs Emperor
Madras High Court · AIR 1929 Mad 226 : 114 Ind. Cas. 234
High Courts13 Dec 1928
Durga Prasad Thakur Vs Tarakeswar Moulik and Others
Calcutta High Court · AIR 1929 Cal 492
High Courts13 Dec 1928
Kasim Ali (Molla) Vs Mohammad Tafazzal Hossain and Others
Calcutta High Court · AIR 1929 Cal 204
Criminal Procedure Code, 1898 (CrPC) — Section 182, 182(1)
High Courts13 Dec 1928Dismissed
Mahomed Ali Mamoojee Vs William Stansfield Grosvenor Harvey
Bombay High Court · (1929) 31 BOMLR 700
High Courts13 Dec 1928
Muhammad Ibrahim and Others Vs Bibi Mariam
Patna High Court · AIR 1929 Patna 410
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17
Privy Council13 Dec 1928
Mahomed Ali Mamoojee Vs William Stansfield Grosvenor Harvey and others
Privy Council · (1929) AIR(PC) 63