High Courts11 Dec 1928
V. Alagappa Chetty and Co. and Others Vs Roopchand Chabildass and Sons
Madras High Court · AIR 1929 Mad 685 : 117 Ind. Cas. 136 : (1929) 30 LW 415
Contract Act, 1872 — Section 91
JUDGMENT DATABASE
Search 12,30,332 Indian judgments.
12,30,332 judgments in All Courts · page 59,046 of 61,517
High Courts11 Dec 1928
K. Shunmugasundara Mudaliar and Others Vs S. Ratnavelu Mudaliar and Others
Madras High Court · (1929) ILR (Mad) 521 : (1929) 29 LW 623 : (1929) 56 MLJ 476
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(4)
High Courts11 Dec 1928
J.P. Rego Vs Phillip Tauro and Another
Madras High Court · AIR 1929 Mad 371 : (1929) 29 LW 400 : (1929) 56 MLJ 580
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts11 Dec 1928
P.A. Sundara Aiyar Vs The Board of Commissioners for Hindu Religious Endowments
Madras High Court · (1929) ILR (Mad) 388 : (1929) 29 LW 298 : (1929) 56 MLJ 373
Madras Hindu Religious Endowments Act, 1923 — Section 84(2)
High Courts10 Dec 1928
A.R. Arumugasamy Nadar Vs Kumara Ettappaswami Maniagarar and Others
Madras High Court · AIR 1929 Mad 379 : 117 Ind. Cas. 302 : (1929) 29 LW 609
High Courts10 Dec 1928
Sundermull and Others Vs John Carapiet Galstaun
Calcutta High Court · AIR 1929 Cal 387
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts10 Dec 1928
Newaj Ali Molla Vs Emperor
Calcutta High Court · 118 Ind. Cas. 368
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts10 Dec 1928
Monmatha Nath Dutt and Others Vs Matilal Mitra and Others
Calcutta High Court · 122 Ind. Cas. 220
High Courts10 Dec 1928
Manmatha Nath Dutt and Others Vs Matilal Mitra and Others
Calcutta High Court · AIR 1929 Cal 719
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 6(e)
High Courts10 Dec 1928
Mohim Chandra Nath Bhowmick Vs Emperor
Calcutta High Court · AIR 1929 Cal 172
Criminal Procedure Code, 1898 (CrPC) — Section 195(3), 407(2), 476, 476B, 537Penal Code, 1860 (IPC) — Section 426
High Courts10 Dec 1928
Bengal National Bank, Ltd. Vs Jatindra Nath Mazumdar and Others
Calcutta High Court · AIR 1929 Cal 714 : 121 Ind. Cas. 741
Contract Act, 1872 — Section 264Limitation Act, 1963 — Section 21(2)
High Courts10 Dec 1928
Shiva Shankar Prasad Pande Vs Kali Ojha and Others
Patna High Court · AIR 1929 Patna 392
Bengal Tenancy Act, 1885 — Section 116, 6
Privy Council10 Dec 1928
Tan Chew Hoe Neo Vs Chee Swee Cheng and others
Privy Council · (1929) AIR(PC) 72
High Courts10 Dec 1928Dismissed
Rajai and Another Vs Lala Behari Lal and Another
Allahabad High Court · 115 Ind. Cas. 141
Transfer of Property Act, 1882 — Section 123
High Courts10 Dec 1928Dismissed
Radhey Shiyam Vs Mewa Lal and Another
Allahabad High Court · AIR 1928 All 210 : (1929) ILR (All) 506
Contract Act, 1872 — Section 23Uttar Pradesh Excise Act, 1910 — Section 40
High Courts10 Dec 1928Dismissed
Mohammad Ishaq Vs Jafri Begam
Allahabad High Court · (1928) 12 AHC CK 0012
High Courts10 Dec 1928Dismissed
Ram Raj Singh and Others Vs Lachmi Singh and Others
Allahabad High Court · AIR 1929 All 167
High Courts10 Dec 1928
A.R. Arumugaswami Nadar (representative-in-interest of A.R. Ponnuswami Nadar) Vs Kumara Ettapaswami
Madras High Court · (1929) 56 MLJ 295
High Courts10 Dec 1928
Vatti Kuti Veeranna by adoptive mother and guardian Achamma Vs Katuri Sayamma alias Chittamma and Others
Madras High Court · AIR 1929 Mad 296 : (1929) ILR (Mad) 398 : 118 Ind. Cas. 821 : (1929) 29 LW 309 : (1929) 56 MLJ 401
High Courts07 Dec 1928
Karanath Kalati Manakkal Narayanan Vs Vellapalli Pokat Sankaran Nayar and Others
Madras High Court · AIR 1929 Mad 344 : 117 Ind. Cas. 789