High Courts04 Dec 1928Dismissed
Shankar Kondappa Shahgadkar Vs Ganpat Shankarshet Agarkar
Bombay High Court · (1929) 31 BOMLR 439
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, 60
JUDGMENT DATABASE
Search 12,30,332 Indian judgments.
12,30,332 judgments in All Courts · page 59,048 of 61,517
High Courts04 Dec 1928
Haji Dada Nurmahomed and Bros. Vs Ismail Karim
Bombay High Court · (1929) 31 BOMLR 420 : 118 Ind. Cas. 794
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts04 Dec 1928
Umakanta Das Bairiganjan Bhuyan Mahapatra Vs Biswambhar Das Mahapatra
Patna High Court · AIR 1929 Patna 401
Registration Act, 1908 — Section 42
High Courts04 Dec 1928
Kamakhya Narayan Singh Vs Bechu Singh and Another
Patna High Court · AIR 1929 Patna 68 : 115 Ind. Cas. 554
High Courts04 Dec 1928
Ramchandra Padhi Vs Emperor
Patna High Court · AIR 1929 Patna 367
Criminal Procedure Code, 1898 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 199
High Courts04 Dec 1928
Nasiruddin and Another Vs Deokali and Others
Patna High Court · AIR 1929 Patna 124
High Courts04 Dec 1928Dismissed
Mohammad Zahur Ahsan and Others Vs Mt. Maimuna and Others
Allahabad High Court · AIR 1929 All 142
Limitation Act, 1963 — Section 7
High Courts03 Dec 1928
C. Doraiswamy Mudali Vs Thangavelu Mudaliar and Others
Madras High Court · AIR 1929 Mad 251 : (1929) 30 LW 392
Privy Council03 Dec 1928
(Sreemati) Krishna Promada Dasi Vs Dhirendra Nath Ghosh and others
Privy Council · (1929) AIR(PC) 50
High Courts03 Dec 1928Dismissed
Mt. Purnama Devi Vs Ram Prasad and Another
Allahabad High Court · AIR 1929 All 266 : 118 Ind. Cas. 378
High Courts03 Dec 1928Allowed
Bank of Upper India Ltd. (in liquidation) Vs Fanny Skinner and Others
Allahabad High Court · AIR 1929 All 161 : (1929) ILR (All) 494
Companies Act, 1956 — Section 153
High Courts01 Dec 1928
Hafiz Zeyauddin and others Vs Jagdeo Singh and others
Patna High Court · (1928) 12 PAT CK 0028
High Courts01 Dec 1928
Raja Joyti Prasad Singh Deo Bahadur Vs Chota Nagpur Banking Association and Others
Patna High Court · 115 Ind. Cas. 558
High Courts01 Dec 1928
Jyoti Prasad Singh Deo Bahadur Vs Chota Nagpur Banking Association and Others
Patna High Court · AIR 1929 Patna 193
High Courts30 Nov 1928Allowed
Ma Ngwe Naing Vs Maung Tha Maung
Bombay High Court · (1929) 31 BOMLR 311
High Courts30 Nov 1928Dismissed
Narayan Kondaji Temkar Vs Govind Krishna Abhyankar
Bombay High Court · (1929) 31 BOMLR 345
Civil Procedure Code, 1908 (CPC) — Section 88, 89Transfer of Property Act, 1882 — Section 52
Privy Council30 Nov 1928
Manickavachaga Desikar and others Vs Paramasivan and others
Privy Council · (1929) AIR(PC) 53
Privy Council30 Nov 1928
(Srimati) Sarat Kumari Bibi Vs Rai Sakhi Chand Bahadur and others
Privy Council · (1929) AIR(PC) 45