High Courts27 Nov 1928
Amulya Charan Sur Vs Coral Engineering Works Ltd.
Calcutta High Court · AIR 1929 Cal 155
Limitation Act, 1963 — Section 19
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,050 of 61,517
High Courts27 Nov 1928
Harendra Narayan Chaki Vs Secretary, Bar Association
Calcutta High Court · AIR 1929 Cal 196
Legal Practitioners Act, 1879 — Section 36
Privy Council27 Nov 1928
Bomanji Ardeshir Wadia and others Vs Secy, of State
Privy Council · (1929) AIR(PC) 34
High Courts27 Nov 1928
Mukala Venkatanandam and Others Vs Immidisetty Dhanaraju and Others
Madras High Court · AIR 1929 Mad 689
Contract Act, 1872 — Section 23
High Courts27 Nov 1928
Elavarthi Peddabba Reddi Vs Iyyala Varada Reddi
Madras High Court · AIR 1929 Mad 236 : (1929) ILR (Mad) 432 : (1929) 29 LW 210 : (1929) 56 MLJ 570
Penal Code, 1860 (IPC) — Section 499
High Courts26 Nov 1928Dismissed
Shiam Lal and Another Vs Mt. Hukum Kuar and Others
Allahabad High Court · AIR 1929 All 100 : 113 Ind. Cas. 832
High Courts26 Nov 1928
Bhagat Ram Vs Emperor
Allahabad High Court · AIR 1929 All 114 : (1929) ILR (All) 489
High Courts26 Nov 1928
Chhotkan Kutmi Vs Ram Deo Sahu and Another
Allahabad High Court · (1928) 11 AHC CK 0016
High Courts26 Nov 1928
Kali Prasad Tewari Vs Parmeshwar Prasad Marwari
Allahabad High Court · AIR 1929 All 127 : (1929) ILR (All) 487 : 113 Ind. Cas. 767
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4Limitation Act, 1963 — Section 5
High Courts26 Nov 1928
Chhotkan Kurmi Vs Ram Deo. Sahu and Another
Allahabad High Court · (1928) 11 AHC CK 0002
High Courts26 Nov 1928
A.K. Sundaravadivelu Mudaliar Vs Anray Sowcar and Another
Madras High Court · 114 Ind. Cas. 847
High Courts26 Nov 1928
A.K. Sundaravadivelu Mudaliar Vs Anraj Sowcar and Another
Madras High Court · AIR 1929 Mad 274 : (1929) 30 LW 217
High Courts23 Nov 1928
Kasia Pillai Vs Ganesamuthukumarasamia Pillai
Madras High Court · AIR 1929 Mad 337
High Courts23 Nov 1928Dismissed
Shaikh Alli Vs Khot Saheb
Bombay High Court · (1929) 31 BOMLR 342 : 122 Ind. Cas. 419
Khoti Settlement Act, 1880 — Section 6
High Courts23 Nov 1928
Amanat Ali Vs Emperor
Patna High Court · AIR 1929 Patna 67 : 115 Ind. Cas. 545
Criminal Procedure Code, 1898 (CrPC) — Section 107, 115, 145, 197
Privy Council23 Nov 1928
(Rajah Keesara) Venkatappayya and others Vs Rajah Nayani Venkata Ranga Rao
Privy Council · (1929) AIR(PC) 24
Privy Council23 Nov 1928
Acharyashri Sripati Prasadji Bihari Lalji Maharaj Vs Barot Laxmidas Dungerbai and others
Privy Council · (1929) AIR(PC) 27
Privy Council23 Nov 1928
Pope Appliance Corporation Vs Spanish River Pulp and Paper Mills Ltd.
Privy Council · (1929) AIR(PC) 38
High Courts23 Nov 1928
Ganga Dihal Rai Vs Ram Oudh and Others
Allahabad High Court · (1928) 11 AHC CK 0019
High Courts23 Nov 1928
In Re: The United India Life Assurance Co., Ltd.
Madras High Court · 117 Ind. Cas. 301
Specific Relief Act, 1877 — Section 45