Kasia Pillai alias Subramania Pillai by his guardian and mother Meenakshi Ammal Vs Ganesamuthukumarasamia Pillai
Madras High Court · (1929) ILR (Mad) 426 : 118 Ind. Cas. 287 : (1929) 29 LW 346 : (1929) 56 MLJ 311
JUDGMENT DATABASE
12,30,331 judgments in All Courts · page 59,051 of 61,517
Madras High Court · (1929) ILR (Mad) 426 : 118 Ind. Cas. 287 : (1929) 29 LW 346 : (1929) 56 MLJ 311
Madras High Court · (1929) 29 LW 632 : (1929) 56 MLJ 79
Bombay High Court · (1929) 31 BOMLR 329 : 117 Ind. Cas. 335
Madras High Court · 118 Ind. Cas. 70 : (1929) 29 LW 664 : (1929) 56 MLJ 95
Patna High Court · AIR 1930 Patna 355
Allahabad High Court · (1928) 11 AHC CK 0021
Allahabad High Court · (1928) 11 AHC CK 0004
Madras High Court · (1928) 11 MAD CK 0003
Patna High Court · AIR 1929 Patna 518
Patna High Court · AIR 1929 Patna 113 : 116 Ind. Cas. 48
Patna High Court · AIR 1929 Patna 325
Allahabad High Court · AIR 1929 All 201 : (1929) ILR (All) 485
Allahabad High Court · AIR 1929 All 84 : (1929) ILR (All) 483 : 113 Ind. Cas. 764
Allahabad High Court · (1928) 11 AHC CK 0029
Allahabad High Court · AIR 1929 All 102
Allahabad High Court · 113 Ind. Cas. 757
Patna High Court · 123 Ind. Cas. 415
Privy Council · (1929) AIR(PC) 8
Allahabad High Court · AIR 1929 All 124 : (1929) ILR (All) 480 : 113 Ind. Cas. 752
Allahabad High Court · AIR 1929 All 158