Privy Council09 Nov 1928
K.L.S.V.E. Annamalai Chetty Vs K.L.S.V.E. Subramanian Chetty and others
Privy Council · (1929) AIR(PC) 1
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,053 of 61,517
High Courts09 Nov 1928
Gauri Shankar Vs Keshab Deo and Others
Allahabad High Court · (1928) 11 AHC CK 0011
High Courts09 Nov 1928
M.L.M. Ramanathan Chettiar Vs Ramanathan Chettiar and Others
Madras High Court · AIR 1929 Mad 275 : (1929) 30 LW 995
High Courts09 Nov 1928
M.L.M. Ramanatham Chettiar Vs Ramanathan Chettiar and Others
Madras High Court · 117 Ind. Cas. 705
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts08 Nov 1928
(Rayavarapu) Narasimham and Others Vs Sooma Javalli Trade Committee of Chirala and Another
Madras High Court · AIR 1929 Mad 633 : 118 Ind. Cas. 285
High Courts08 Nov 1928
Nadirshaw Jamshedji Mody Vs Purshottamdas Ganpatdas Gajjar
Bombay High Court · (1929) 31 BOMLR 320 : 118 Ind. Cas. 694
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 51(d)
High Courts08 Nov 1928Dismissed
Gopi Ram Vs Durjan and Others
Allahabad High Court · AIR 1929 All 63(1) : 113 Ind. Cas. 753
Transfer of Property Act, 1882 — Section 119
High Courts08 Nov 1928
Bengali Lal Vs Bohre Panna Lal
Allahabad High Court · AIR 1929 All 77 : 113 Ind. Cas. 750
Transfer of Property Act, 1882 — Section 60
High Courts08 Nov 1928
M.P.P.S.T. Palaniappa Chettiar and Others Vs Valliammai Achi
Madras High Court · (1929) ILR (Mad) 590 : 118 Ind. Cas. 775 : (1929) 29 LW 203 : (1929) 56 MLJ 555
Limitation Act, 1963 — Article 183
High Courts07 Nov 1928
Nageswara Aiyar alias Ramasami Aiyar Vs M.L.M. Ramanathan Chettiar
Madras High Court · (1929) 29 LW 510 : (1929) 56 MLJ 197
High Courts07 Nov 1928
Nageswara Ayyar Vs M.L.M. Ramanathan Chettiar
Madras High Court · AIR 1929 Mad 197
High Courts07 Nov 1928
Panchu Gopal Shaw Vs Emperor
Calcutta High Court · AIR 1929 Cal 99
Calcutta Suppression of Immoral Traffic Act, 1923 — Section 4
High Courts07 Nov 1928
Shankar Mahadev Jadhav Vs Bhikaji Ramchadra Ghanekar and Others
Bombay High Court · 116 Ind. Cas. 225
Dekkhan Agriculturists Relief Act, 1879 — Section 15DTransfer of Property Act, 1882 — Section 95
High Courts07 Nov 1928Dismissed
Parashram Yeshvantshet Alwe Vs Lakshmibai Babaji Samant
Bombay High Court · (1929) 31 BOMLR 229 : (1929) ILR (Bom) 360
High Courts07 Nov 1928
Mahomed Roshan Sheikh Alli Kaskar Vs Gulam Mohiddin
Bombay High Court · (1929) 31 BOMLR 206 : 118 Ind. Cas. 791
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts07 Nov 1928
Sheogobind Ram Barai and Another Vs Anwar Ali and Another
Patna High Court · AIR 1929 Patna 305 : 116 Ind. Cas. 779
Transfer of Property Act, 1882 — Section 41
High Courts07 Nov 1928Partly Allowed
Kishen Sahai and Others Vs Raghunath Singh and Others
Allahabad High Court · (1928) 11 AHC CK 0027
High Courts07 Nov 1928Dismissed
Goswami Krishna Kishore Vs Goswami Banwari Lal and Others
Allahabad High Court · 113 Ind. Cas. 749
High Courts07 Nov 1928Dismissed
Bhullan and Others Vs Dasrath Pandey and Others
Allahabad High Court · (1928) 11 AHC CK 0024
High Courts07 Nov 1928
Krishna Kishore Vs Banwari Lal and Others
Allahabad High Court · AIR 1929 All 259