High Courts16 Nov 1928Allowed
Mohammad Ali Husain Khan Vs Rameshwar Prasad
Allahabad High Court · (1928) 11 AHC CK 0012
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,052 of 61,517
High Courts16 Nov 1928
Ram Kumar Singh and Others Vs Muhammad Salim
Allahabad High Court · (1928) 11 AHC CK 0010
High Courts16 Nov 1928
The Secretary of State for India in Council Vs Damisetti Surayya and Another
Madras High Court · AIR 1929 Mad 227 : (1929) 29 LW 744 : (1929) 57 MLJ 648
Tamil Nadu Irrigation Cess Act, 1865 — Section 1
Privy Council15 Nov 1928
Peddi Reddi Jogi Reddi Vs Panem Chinnabbi Reddi and others
Privy Council · (1929) AIR(PC) 13
High Courts15 Nov 1928Allowed
Musammat Sughra Vs Muzaffari
Allahabad High Court · (1928) 11 AHC CK 0028
High Courts15 Nov 1928Dismissed
Ajodhya and Others Vs Indra and Another
Allahabad High Court · (1928) 11 AHC CK 0026
High Courts15 Nov 1928Allowed
Ram Saran Das Vs Bhagwat Prasad and Another
Allahabad High Court · (1928) 11 AHC CK 0022
High Courts15 Nov 1928
Amarjit Upadhiya Vs Algu Chaube
Allahabad High Court · AIR 1929 All 71 : (1929) ILR (All) 478 : 113 Ind. Cas. 765
High Courts15 Nov 1928
Raghunath Das Vs Chingan
Allahabad High Court · AIR 1929 All 62 : 113 Ind. Cas. 747
Contract Act, 1872 — Section 39
High Courts14 Nov 1928
Ramchandra Genuji Thosar Vs Shripati Sukaji Gade and Others
Bombay High Court · 118 Ind. Cas. 252
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8Presidency Towns Insolvency Act, 1909 — Section 18
High Courts14 Nov 1928
Ramchandra Genugi Thosar Vs Shripati Sukaji Gade
Bombay High Court · (1929) 31 BOMLR 357
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Provincial Insolvency Act, 1907 — Section 17
High Courts14 Nov 1928
Donepudi Subramannyam Vs Nune Narasimham and Others
Madras High Court · 119 Ind. Cas. 46
Civil Procedure Code, 1908 (CPC) — Section 92English Bankruptcy Act, 1883 — Section 9Provincial Insolvency Act, 1907 — Section 16(2)(6)
High Courts14 Nov 1928
Donepudi Subramanyam Vs Nune Narasimham and Others
Madras High Court · AIR 1929 Mad 323 : (1929) 29 LW 349 : (1929) 56 MLJ 489
Provincial Insolvency Act, 1920 — Section 16(2)(b)
Privy Council13 Nov 1928
Acharyashri Sripati Prasadji Bihari Lalji Maharaj Vs Barot Laxmidas Dungerbai and others
Privy Council · (1929) AIR(PC) 84
High Courts13 Nov 1928
Cherukuri Venkataratnam Vs Bolla Guravayya and Others
Madras High Court · 121 Ind. Cas. 18
Criminal Procedure Code, 1898 (CrPC) — Section 145Registration Act, 1908 — Section 77Specific Relief Act, 1877 — Section 9
High Courts13 Nov 1928
(Cherukuri) Venkataratnam Vs Bola Guravayya and Others
Madras High Court · AIR 1930 Mad 84
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts09 Nov 1928Dismissed
Gosaindas Baistab Vs Golap Singh
Patna High Court · (1928) 11 PAT CK 0018
High Courts09 Nov 1928
Baliram Prasad Vs Harnandan Rai
Patna High Court · AIR 1929 Patna 357
Bengal Tenancy Act, 1885 — Section 167Land Registration Act, 1876 — Section 3(4), 3(8)
High Courts09 Nov 1928
Loki Gope and Others Vs Ramanandan Prasad Singh
Patna High Court · AIR 1929 Patna 287
Bengal Tenancy Act, 1885 — Section 103
High Courts09 Nov 1928
Kali Charan Sahu Vs Jaldhari Raut and Another
Patna High Court · AIR 1929 Patna 98 : 115 Ind. Cas. 674