High Courts07 Nov 1928
Negeswara Iyer alias Ramaswamy Iyer Vs M.L.M. Ramanatham Chettiar
Madras High Court · 117 Ind. Cas. 123
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,054 of 61,517
High Courts07 Nov 1928
P.K. Nainar Rowthen Vs Kuppai Pichai Rowthen and Others
Madras High Court · AIR 1929 Mad 609
Provincial Insolvency Act, 1920 — Section 28
High Courts06 Nov 1928
Syed Sadeck Abdulla Vs Mahomed Abdulla Hassanalli
Bombay High Court · (1929) 31 BOMLR 225
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 3, 115
High Courts06 Nov 1928
Gopal Raghunath Vs Emperor
Bombay High Court · (1929) ILR (Bom) 344 : 116 Ind. Cas. 243
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 439B
High Courts06 Nov 1928
Syed Sadeck Abdulla Vs Mahomed Abdulla Hassanalli and Others
Bombay High Court · 115 Ind. Cas. 407
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 3, 47
High Courts06 Nov 1928
Shib Charan Vs Ram Sahai and Others
Allahabad High Court · 113 Ind. Cas. 750(1)
Provincial Small Cause Courts Act, 1887 — Article 13Provincial Small Cause Courts Act, 1887 — Article 13Provincial Small Cause Courts Act, 1887 — Article 13
High Courts06 Nov 1928
Thirukaval Chetti and Others Vs Karia Goundan and Others
Madras High Court · AIR 1930 Mad 72
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts05 Nov 1928
Bhubaneshwari Kuer Vs Gopal Saran Narayan Singh
Patna High Court · AIR 1929 Patna 331
High Courts05 Nov 1928
Manglu Sahu and Others Vs Ramdhani Tamboli
Patna High Court · AIR 1929 Patna 93
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
High Courts05 Nov 1928
Chakhan Lal and Others Vs Kanhaiya Lal and Others
Allahabad High Court · AIR 1929 All 72
High Courts05 Nov 1928
B.M.S.R.M. Ramaswami Chettiar Vs Commissioner of Income Tax
Madras High Court · (1929) ILR (Mad) 194 : (1929) 29 LW 273 : (1929) 56 MLJ 141
Income Tax Act, 1922 — Section 22(2)
High Courts02 Nov 1928
R. Ratnasabapathy Chettiar and Others Vs V. Devasigamony Pillai
Madras High Court · AIR 1929 Mad 53 : (1929) ILR (Mad) 105 : (1929) 29 LW 43 : (1929) 56 MLJ 10
Limitation Act, 1963 — Article 116, 67
High Courts02 Nov 1928
Madduri Venkata Someswara Rao alias Venkata Subbanna, minor by guardian and natural father, Kumaraswami Sastri Vs Pulavarty Lakshmanaswami
Madras High Court · AIR 1929 Mad 213 : (1929) ILR (Mad) 275 : (1929) 29 LW 25 : (1929) 56 MLJ 175
High Courts01 Nov 1928
Raja Ramaswami (dead) and Others Vs Govindammal and Others
Madras High Court · AIR 1929 Mad 313 : 118 Ind. Cas. 481 : (1929) 29 LW 69 : (1929) 56 MLJ 332
High Courts01 Nov 1928
S.N. Grama Vs The Bombay Steamships
Bombay High Court · (1929) 31 BOMLR 424 : 118 Ind. Cas. 792
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17
High Courts01 Nov 1928
Emperor Vs Ganpat Devaji Patil
Bombay High Court · (1929) 31 BOMLR 144
Criminal Procedure Code, 1898 (CrPC) — Section 539 A
High Courts01 Nov 1928
Ganpat Devaji Patil Vs Emperor
Bombay High Court · 116 Ind. Cas. 248
Criminal Procedure Code, 1898 (CrPC) — Section 539A
High Courts01 Nov 1928
Ramjas Marwari and Others Vs Baruni Mahton and Others
Patna High Court · 116 Ind. Cas. 524a
High Courts01 Nov 1928
Ranjit Singh and Others Vs Jhori Singh
Patna High Court · AIR 1929 Patna 601 : 119 Ind. Cas. 906
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 110Specific Relief Act, 1963 — Section 9