JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 59,049 of 61,517
Parshadi and Others Vs Emperor
Allahabad High Court · AIR 1929 All 160
Bansi Kurmi and Others Vs Sukh Mangal Pande and Others
Allahabad High Court · (1928) 11 AHC CK 0018
The Public Prosecutor Vs Chockalinga Ambalam and Others
Madras High Court · AIR 1929 Mad 201 : (1929) ILR (Mad) 355 : (1929) 56 MLJ 216
The Public Prosecutor Vs Chockalingam Ambalam and Others
Madras High Court · 118 Ind. Cas. 274 : (1929) 29 LW 8
V. Srinivasa Varadachariar Vs Runganayaki Ammal
Madras High Court · AIR 1929 Mad 349 : 118 Ind. Cas. 291 : (1929) 30 LW 787
Hason Ali and Others Vs Gurudas Kapali and Others
Calcutta High Court · AIR 1929 Cal 188
Nafar Chandra Pal Chowdhury Vs Jatindra Nath Das and Others
Calcutta High Court · AIR 1929 Cal 206
Pandu Mahipat Vs Shivshankardas Shivlaldas
Bombay High Court · (1929) 31 BOMLR 335 : 118 Ind. Cas. 702
Sadhuprasad Bidyadhar Mahapatra and Another Vs Harikrishna Panda and Others
Patna High Court · AIR 1929 Patna 94 : 115 Ind. Cas. 552
(Basava) Simon and Others Vs (Mylavarapu) Rangayya Naidu
Madras High Court · AIR 1929 Mad 339
Marimuthu Pillai Vs Krishna Pillai and Others
Madras High Court · AIR 1929 Mad 704 : 117 Ind. Cas. 144
The Commissioner of Income Tax Vs Massey and Co. Ltd.
Madras High Court · AIR 1929 Mad 453 : (1929) 29 LW 476 : (1929) 1 MLJ 451
Sanna Govappa Vs Rodda Sanna Govappa and Others
Madras High Court · AIR 1929 Mad 482 : (1929) 30 LW 778
Basana Simon and Others Vs Mylavarapu Rangayya Naidu Mekala Jogula Vs Vabbili Reddi Pydithalli and Others
Madras High Court · 118 Ind. Cas. 105
C.V. Vytheswara Iyer Vs K.M.R.M.L. Kumarappa Chettiar
Madras High Court · 115 Ind. Cas. 247
Sati Prosad Garga and Others Vs Gobinda Chandra Shee
Calcutta High Court · AIR 1929 Cal 325
Sati Prasad Garga and Others Vs Gobinda Chandra Shee
Calcutta High Court · 121 Ind. Cas. 673
Nukala Venkatanandam and Others Vs Immidisetty Dhanaraju and Others
Madras High Court · 117 Ind. Cas. 298
Amulya Charan Sur Vs The Coral Engineering Works, Ltd.
Calcutta High Court · 115 Ind. Cas. 177