High Courts07 Dec 1928
Bistupada Bera Vs Srinath Chandra Mandal and Others
Calcutta High Court · AIR 1929 Cal 258
Bengal Tenancy Act, 1885 — Section 12, 13, 15
JUDGMENT DATABASE
Search 12,30,332 Indian judgments.
12,30,332 judgments in All Courts · page 59,047 of 61,517
High Courts07 Dec 1928
Bimbadhar Panda Vs Abdul Zalil and Others
Patna High Court · AIR 1929 Patna 200
High Courts07 Dec 1928
Kelu Patra and Others Vs Iswar Parida and Others
Patna High Court · AIR 1929 Patna 404 : 119 Ind. Cas. 401
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
High Courts07 Dec 1928Disposed Of
Jagannath Sahu Vs Chedi Sahu
Allahabad High Court · AIR 1929 All 144 : (1929) ILR (All) 501
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Dec 1928
Satyabhama De Vs Jatindra Mohan Deb and Others
Calcutta High Court · AIR 1929 Cal 269
Partition Act, 1893 — Section 4, 8Transfer of Property Act, 1882 — Section 44
High Courts06 Dec 1928
Jagannath Das Vs Chamu Raghunath Khuntia
Patna High Court · AIR 1929 Patna 407 : 119 Ind. Cas. 411
Privy Council06 Dec 1928
Mohammad Wajid Ali Khan Vs Puran Singh and others
Privy Council · (1929) AIR(PC) 58
High Courts06 Dec 1928Dismissed
Gobardhan Pande and Others Vs Debi Bux Kurmi and Another
Allahabad High Court · (1928) 12 AHC CK 0009
High Courts06 Dec 1928
O.S. Venkatasubba Ayyar Vs T.M. Soundraraja Ayyangar
Madras High Court · AIR 1929 Mad 260
High Courts06 Dec 1928
Kunhanna Rai (died) and Another Vs Manakke and Others
Madras High Court · AIR 1929 Mad 343 : 117 Ind. Cas. 796 : (1929) 29 LW 546 : (1929) 56 MLJ 315
High Courts06 Dec 1928
O.S. Venkatarama Iyer Vs T.M. Soundararaja Iyyengar
Madras High Court · 115 Ind. Cas. 64
Criminal Procedure Code, 1898 (CrPC) — Section 259
High Courts05 Dec 1928Dismissed
Kashinath Mahadev Mahajan Vs Gangubai Keshav Nagarkar
Bombay High Court · (1929) 31 BOMLR 349 : 117 Ind. Cas. 523
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Dec 1928
Anil Krista Das Vs Badam Santra
Calcutta High Court · AIR 1929 Cal 175
Criminal Procedure Code, 1898 (CrPC) — Section 200, 222(2)Penal Code, 1860 (IPC) — Section 406, 75
High Courts05 Dec 1928
Madhab Gobinda Ray Vs Secy. of State
Calcutta High Court · AIR 1929 Cal 826 : 121 Ind. Cas. 572
High Courts05 Dec 1928
Krishnaji Vinayak Belapurkar and Others Vs Motilal Magandas Gujarati and Others
Bombay High Court · 122 Ind. Cas. 66
Transfer of Property Act, 1882 — Section 52
High Courts05 Dec 1928
Pandharinath Kikalal Vs Thakoredas Shankardas Vani and Others
Bombay High Court · 122 Ind. Cas. 76
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 122
High Courts05 Dec 1928
Biswanath Singh and Another Vs The Kayastha Trading and Banking Corporation, Limited
Patna High Court · AIR 1929 Patna 422 : 119 Ind. Cas. 405
High Courts05 Dec 1928
Sourendra Mohan Singh and Others Vs Kunjbihari Lal Mander and Others
Patna High Court · AIR 1929 Patna 222 : 116 Ind. Cas. 518
Transfer of Property Act, 1882 — Section 83
High Courts05 Dec 1928Disposed Of
Mohammed Ishaq and Others Vs Balmakund Lal and Another
Allahabad High Court · (1928) 12 AHC CK 0019