High Courts13 Dec 1928
Mohammad Noor Khan and Others Vs Bande Ali Khan and Others
Allahabad High Court · 114 Ind. Cas. 752
Agra Tenancy Act, 1926 — Section 265
JUDGMENT DATABASE
Search 12,30,332 Indian judgments.
12,30,332 judgments in All Courts · page 59,045 of 61,517
High Courts13 Dec 1928
In Re: Assan Musaliarakath Kunhi Bava
Madras High Court · (1929) 29 LW 673 : (1929) 56 MLJ 550
Penal Code, 1860 (IPC) — Section 193, 196
High Courts13 Dec 1928
Kalaga Annapurnamma by father and next friend Bhamidipati Ramalingaswami Garu Vs Kalaga Appayya Sastri and Another
Madras High Court · AIR 1929 Mad 577 : (1929) 29 LW 858 : (1929) 56 MLJ 760
High Courts13 Dec 1928
Kalaga Annapurnamma Vs Kalaga Appayya Sastri and Another
Madras High Court · AIR 1929 Mad 577 : (1929) 29 LW 858 : (1929) 56 MLJ 760
High Courts12 Dec 1928
Sri Rajah Malraju Lakshmi Venkayamma Rao Bahadur Zemindarini Garu Vs The Secretary of State for India in Council and Others
Madras High Court · 117 Ind. Cas. 292
High Courts12 Dec 1928
Anant Govind Jog Vs Tukaram Kushaba Shinde
Bombay High Court · (1929) 31 BOMLR 442 : (1929) ILR (Bom) 463
Dekkhan Agriculturists Relief Act, 1879 — Section 22
High Courts12 Dec 1928
Anandsing Suratsing Vs Lakhesing Pratapsing
Bombay High Court · (1929) 31 BOMLR 430
High Courts12 Dec 1928
T.H. Burnett and Others Vs W.H. Burton and Others
Patna High Court · AIR 1929 Patna 110 : 116 Ind. Cas. 523a
Bengal Cess Act, 1880 — Section 6
High Courts12 Dec 1928
Kamakhaya Narayan Singh Vs Akloo Singh
Patna High Court · AIR 1929 Patna 368
Limitation Act, 1963 — Article 178, 181
High Courts12 Dec 1928
Rahim Bakhsh Vs Bachcha Lall
Allahabad High Court · AIR 1929 All 214 : (1929) ILR (All) 509
Penal Code, 1860 (IPC) — Section 420
High Courts12 Dec 1928
Lakshmi Venkayamma Vs Secy. of State and Others
Madras High Court · AIR 1929 Mad 399
High Courts12 Dec 1928
Vennal Naidu and Another Vs Official Receiver and Others
Madras High Court · AIR 1929 Mad 307 : 117 Ind. Cas. 800
High Courts11 Dec 1928
Mannarswami Ayyar Vs Ramaswami Nayakkan and Others
Madras High Court · AIR 1929 Mad 394 : (1929) 30 LW 361
High Courts11 Dec 1928
Babarali Sardar and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 182
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts11 Dec 1928
Abedali Fakir and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 728
Criminal Procedure Code, 1898 (CrPC) — Section 276, 279Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Dec 1928
Superintendent and Remembrancer of Legal Affairs Vs Darbesh Ali and Others
Calcutta High Court · AIR 1929 Cal 174
Criminal Procedure Code, 1898 (CrPC) — Section 80Penal Code, 1860 (IPC) — Section 147, 225(B)
High Courts11 Dec 1928
Jagdish Narain Singh Vs M.T. Ramsakal Kuer and Others
Patna High Court · AIR 1929 Patna 97
Bankruptcy Act, 1914 — Section 47(1)Civil Procedure Code, 1908 (CPC) — Section 60Provincial Insolvency Act, 1920 — Section 28(4)
High Courts11 Dec 1928
P.A. Sundara Ayyar Vs The Board for Hindu Religious Endowments
Madras High Court · AIR 1929 Mad 334 : 115 Ind. Cas. 157
Criminal Procedure Code, 1898 (CrPC) — Section 516AMadras Hindu Religious Endowments Act, 1926 — Section 84(2)
High Courts11 Dec 1928
K. Shanmugasundara Mudaliar and Others Vs S. Ratnavelu Mudaliar and Others
Madras High Court · AIR 1929 Mad 429 : 121 Ind. Cas. 16
Civil Procedure Code, 1908 (CPC) — Section 110