High Courts02 Jan 1929Dismissed
Kashi Pershad Vs Ambika Prasad and Others
Allahabad High Court · AIR 1929 All 165
JUDGMENT DATABASE
Search 12,30,332 Indian judgments.
12,30,332 judgments in All Courts · page 59,041 of 61,517
High Courts21 Dec 1928
In Re: T.R. Sriramulu Naidu and Another
Madras High Court · (1929) ILR (Mad) 582 : (1929) 29 LW 559 : (1929) 56 MLJ 554
Penal Code, 1860 (IPC) — Section 467, 471
High Courts21 Dec 1928
J.D. John and Others Vs Oriental Government Security Life Assurance Co. Ltd.
Madras High Court · AIR 1929 Mad 347
High Courts21 Dec 1928
Narendra Narayan Chowdhury Vs Nogendra Narayan Chowdhury and Others
Calcutta High Court · 118 Ind. Cas. 342
High Courts21 Dec 1928
Siti Kanta Pal and Another Vs Radha Gobinda Sen and Others
Calcutta High Court · AIR 1929 Cal 542
Limitation Act, 1963 — Section 26
High Courts21 Dec 1928
Narendra Narain Choudhuri Vs Nagendra Narain Choudhuri and Others
Calcutta High Court · AIR 1929 Cal 577
High Courts21 Dec 1928
Jaisram Ramrekha Das Vs G.I.P. Roy and Another
Patna High Court · AIR 1929 Patna 109
Railways Act, 1890 — Section 77
High Courts21 Dec 1928
Harimohan Biswas Vs Emperor
Patna High Court · 115 Ind. Cas. 556
Penal Code, 1860 (IPC) — Section 447
High Courts21 Dec 1928
G.D. John Vs K.P. Sambamurthy Aiyar (deceased) and Others and The Oriental Government Security Life Assurance Company, Limited
Madras High Court · 121 Ind. Cas. 155 : (1929) 29 LW 628 : (1929) 56 MLJ 299
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1
High Courts21 Dec 1928
The Commissioner of Income Tax Vs The Madras Central Urban Bank, Ltd.
Madras High Court · 118 Ind. Cas. 107 : (1929) 29 LW 483 : (1929) 56 MLJ 481
Income Tax Act, 1922 — Section 60
High Courts21 Dec 1928
Narasimha Rama Aiyar Vs Ibrahim and Others
Madras High Court · AIR 1929 Mad 419 : 118 Ind. Cas. 302 : (1929) 29 LW 789 : (1929) 56 MLJ 630
Limitation Act, 1963 — Section 20
High Courts21 Dec 1928
In Re: T.R. Sriramalu Naidu and Another
Madras High Court · 119 Ind. Cas. 63
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 471
High Courts20 Dec 1928
Sujauddin Vs Emperor
Calcutta High Court · AIR 1929 Cal 242
Penal Code, 1860 (IPC) — Section 109, 193, 372, 465, 471
High Courts20 Dec 1928
Lokappa Chamirappa Chatani Vs Hiramani Khushaldas Teli
Bombay High Court · (1929) 31 BOMLR 471 : 118 Ind. Cas. 799
High Courts20 Dec 1928
Kamakhya Narayan Singh Vs Ramraj Singh and Others
Patna High Court · AIR 1929 Patna 286
Civil Procedure Code, 1908 (CPC) — Section 110Court Fees Act, 1870 — Section 5
High Courts20 Dec 1928Dismissed
Kunj Behari Singh and Others Vs Bindeshri Prasad Singh and Others
Allahabad High Court · (1928) 12 AHC CK 0024
High Courts20 Dec 1928Dismissed
(Sah) Dharam Narain and Another Vs Gur Saran and Others
Allahabad High Court · AIR 1929 All 404
Limitation Act, 1963 — Section 14
High Courts20 Dec 1928
Krishna Bhatta and Others Vs Subbanna Sastri and Others
Madras High Court · AIR 1929 Mad 611
Transfer of Property Act, 1882 — Section 108(b)
High Courts20 Dec 1928
Ayyaswami Aiyar Vs Mahadeva Aiyar and Others
Madras High Court · AIR 1929 Mad 421 : (1929) 29 LW 590 : (1929) 56 MLJ 441
Limitation Act, 1963 — Article 141
High Courts20 Dec 1928
Chedalavada Subbayya Vs Chedalavada Ananda Ramayya
Madras High Court · AIR 1929 Mad 586 : (1930) ILR (Mad) 84 : 121 Ind. Cas. 113 : (1929) 30 LW 923 : (1929) 57 MLJ 826