High Courts17 Jan 1929
The Madras Central Urban Bank, Ltd. Vs The Commissioner of Income Tax
Madras High Court · (1929) 01 MAD CK 0001
Income Tax Act, 1922 — Section 60
JUDGMENT DATABASE
Search 12,30,343 Indian judgments.
12,30,343 judgments in All Courts · page 59,038 of 61,518
High Courts16 Jan 1929
Meenakshisundaram Pillai Vs Chokkalinga Pathan and Another
Madras High Court · AIR 1929 Mad 506 : (1929) 29 LW 855 : (1929) 56 MLJ 624
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)(e)
High Courts16 Jan 1929
Ram Golam Singh Vs Sarat Chandra Ganguly and Others
Calcutta High Court · AIR 1929 Cal 281 : 121 Ind. Cas. 414
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203, 204Penal Code, 1860 (IPC) — Section 147, 352, 447
High Courts16 Jan 1929
E.C. Agabeg Vs Hargobind Tiwari and Others
Patna High Court · AIR 1929 Patna 190
High Courts16 Jan 1929
Tansukh Rai and Others Vs Gopal Mahto and Others
Patna High Court · AIR 1929 Patna 586
High Courts16 Jan 1929
Tansukh Rai and Others Vs Gopal Mahton and Others
Patna High Court · 119 Ind. Cas. 554
High Courts16 Jan 1929Allowed
Kunwar Brij Raj Saran Singh Vs Kunwar Basant Singh and Others
Allahabad High Court · (1929) 01 AHC CK 0070
High Courts16 Jan 1929Dismissed
Babu Gur Dayal Vs Pandit Sukhnandan Lal
Allahabad High Court · 117 Ind. Cas. 824
Civil Procedure Code, 1908 (CPC) — Section 20(c), 21
High Courts16 Jan 1929Dismissed
Mul Chand Vs Piare Lal and Another
Allahabad High Court · 116 Ind. Cas. 752
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts16 Jan 1929Dismissed
Brij Raj Saran Singh Vs Basant Singh and Others
Allahabad High Court · (1929) 01 AHC CK 0053
High Courts16 Jan 1929
Gur Diyal Vs Sukhnandan Lal
Allahabad High Court · AIR 1929 All 236
Civil Procedure Code, 1908 (CPC) — Section 20(c), 21
High Courts16 Jan 1929
(Yethinahalli) Chenna Basappa and Others Vs Sree Sankara Bharati Swami Garu and Others
Madras High Court · AIR 1929 Mad 493 : (1929) 29 LW 604
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts16 Jan 1929
In Re: Panchanatham Pillai
Madras High Court · (1929) ILR (Mad) 529 : 121 Ind. Cas. 157 : (1929) 29 LW 645 : (1929) 56 MLJ 628
Evidence Act, 1872 — Section 26
High Courts16 Jan 1929
(Malla) Latchayya and Others Vs Trustee of Vasudevaswami, Rajah of Mandasa
Madras High Court · AIR 1929 Mad 504
High Courts16 Jan 1929
Yettinahalli Chenna Basappa and Others Vs His Holiness Jagadguru Sree Sankara Bharathi Swami Gaha Vidya Sankara Bharathi Swami (Dead) and Others
Madras High Court · 119 Ind. Cas. 149
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts16 Jan 1929
Malla Latchayya and Others Vs Trustee of Sri Sri Sri Vasudevaswami Varu Sri Sri Srinivasa Rajmani Raja Deo Garu Rajah of Mandasa
Madras High Court · 119 Ind. Cas. 718
Madras Estates Land Act, 1908 — Section 199, 211
High Courts15 Jan 1929
(Lodd) Govindoss Krishnadoss Vs Rajah of Karvetnagar and Another
Madras High Court · AIR 1929 Mad 404 : 122 Ind. Cas. 519 : 121 Ind. Cas. 598
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Jan 1929
Bireswar Bandopadhya and Others Vs Jogendra Nath Chakrabarty and Others
Calcutta High Court · AIR 1929 Cal 413
Bengal Tenancy Act, 1885 — Section 52
High Courts15 Jan 1929
Kasi Iyer and Another Vs Official Receiver and Another
Madras High Court · AIR 1929 Mad 821