High Courts11 Feb 1929
Jagannath Misra Vs Emperor
Patna High Court · AIR 1929 Patna 429
Penal Code, 1860 (IPC) — Section 23, 24, 379
JUDGMENT DATABASE
Search 12,30,427 Indian judgments.
12,30,427 judgments in All Courts · page 59,032 of 61,522
High Courts11 Feb 1929
Bhawani Dai Vs Jitendra Nath Chatterji and Others
Patna High Court · AIR 1929 Patna 400 : 123 Ind. Cas. 798
Privy Council11 Feb 1929
Binda Prasad and another Vs Kishori Saran and others
Privy Council · (1929) AIR(PC) 195
High Courts11 Feb 1929
Jadunandan Misra and Others Vs Sheopahal
Allahabad High Court · (1929) 02 AHC CK 0025
High Courts11 Feb 1929
Hans Raj Vs Surja and Others
Allahabad High Court · AIR 1929 All 324 : 115 Ind. Cas. 449
High Courts11 Feb 1929
Meharban Ali Khan Vs Sita Ram
Allahabad High Court · AIR 1929 All 374 : 118 Ind. Cas. 232
Penal Code, 1860 (IPC) — Section 218
High Courts08 Feb 1929
Secy. of State Vs Mary Murray
Calcutta High Court · AIR 1930 Cal 252
Provident Funds Act, 1925 — Section 3(2)
High Courts08 Feb 1929
Obedar Rahaman Vs Emperor
Calcutta High Court · AIR 1930 Cal 219 : 122 Ind. Cas. 291
Criminal Procedure Code, 1898 (CrPC) — Section 257, 342
High Courts08 Feb 1929
Ram Krishna Sardar Vs Sree Kanta Mondal and Others
Calcutta High Court · AIR 1929 Cal 667
Chancery Procedure Act, 1852 — Section 49
High Courts08 Feb 1929
Dwarika Malo Vs Emperor
Calcutta High Court · AIR 1930 Cal 60a : 122 Ind. Cas. 219
Criminal Procedure Code, 1898 (CrPC) — Section 274, 374
High Courts08 Feb 1929
Superintendent and Remembrancer of Legal Affairs Vs Jnanendra Nath Ghose and Another
Calcutta High Court · AIR 1929 Cal 747
Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 109, 493
High Courts08 Feb 1929
Radha Krishna Gupta Vs Jamunadas Fatehpuria
Calcutta High Court · AIR 1929 Cal 401
Calcutta Police Act, 1866 — Section 54APenal Code, 1860 (IPC) — Section 381, 411
High Courts08 Feb 1929
Radhe Das Vs Jairam Mahto and Others
Patna High Court · AIR 1929 Patna 714 : 123 Ind. Cas. 73
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts08 Feb 1929
Rameshwar Singh Bahadur Vs Secy. of State
Patna High Court · AIR 1929 Patna 733
Land Acquisition Act, 1894 — Section 6
High Courts08 Feb 1929Disposed Of
Tikam Singh and Others Vs Likhi Singh and Others
Allahabad High Court · AIR 1929 All 319
Transfer of Property Act, 1882 — Section 83
High Courts08 Feb 1929
Emperor Vs Jukhan
Allahabad High Court · AIR 1929 All 338
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 394, 75
High Courts08 Feb 1929
(Kakani) Krishnayya and Another Vs (Kodali) Kottayya and Another
Madras High Court · AIR 1929 Mad 449
High Courts07 Feb 1929
(Avoor) Ramaswami Iyer and Another Vs Emperor
Madras High Court · AIR 1929 Mad 603