High Courts18 Feb 1929
Rajabala Dasi Vs Jai Chand Lal Babu and Others
Calcutta High Court · AIR 1930 Cal 251
JUDGMENT DATABASE
Search 12,30,453 Indian judgments.
12,30,453 judgments in All Courts · page 59,030 of 61,523
High Courts18 Feb 1929
Prosanna Kumar Saha Vs Dhirendra Lal Gupta
Calcutta High Court · 123 Ind. Cas. 320
High Courts18 Feb 1929
The Superintendent and Remembrancer of Legal Affairs Vs Jnanendra Nath Ghose alias Jnan Ghose
Calcutta High Court · 119 Ind. Cas. 301
Criminal Procedure Code, 1898 (CrPC) — Section 271(2), 439(6)Penal Code, 1860 (IPC) — Section 493
High Courts18 Feb 1929
Yusuf I.A. Lalji Vs Abdullabhoy Lalji (No. 1)
Bombay High Court · AIR 1930 Bom 294 : (1930) 32 BOMLR 665 : (1931) ILR (Bom) 368
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Feb 1929
Bhagwandutt Singh Vs Lachmi Narayan Singh and Others
Patna High Court · AIR 1930 Patna 150
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Feb 1929
Babu Bhawandutt Singh, Babu Lachmi Narayan Singh and Others Vs Hirdey Narain Singh and Others
Patna High Court · 119 Ind. Cas. 882
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Feb 1929Dismissed
Emperor Vs Ismail and Others
Allahabad High Court · (1929) ILR (All) 747 : 115 Ind. Cas. 648
Uttar Pradesh Excise Act, 1910 — Section 60(a)
High Courts18 Feb 1929Dismissed
Abdul Aziz Vs Shah Abdul Rahim and Others
Allahabad High Court · (1929) 02 AHC CK 0060
High Courts18 Feb 1929Dismissed
Sah Ramchand Vs Panna Lal and Another
Allahabad High Court · AIR 1929 All 308
High Courts18 Feb 1929
Banwari Barhi and Others Vs Ram Ratan Pandey
Allahabad High Court · (1929) 02 AHC CK 0034
High Courts18 Feb 1929
Parmeshri Kunwar and Others Vs Dhuman Kunwar
Allahabad High Court · (1929) 02 AHC CK 0023
High Courts18 Feb 1929
Brij Kumar Lal Sahu Vs Jagdamba Prasad and Others
Allahabad High Court · AIR 1929 All 671 : 121 Ind. Cas. 270
High Courts18 Feb 1929
K. Piramanayakam Pillai Vs Krishnaswamy Pillai
Madras High Court · 121 Ind. Cas. 492
High Courts16 Feb 1929
Jai Narayan Munder and Others Vs Kuleswar Singh
Patna High Court · AIR 1929 Patna 233
High Courts16 Feb 1929
Mahanth Lachman Das and Others Vs Ramohhabila Missir and Another
Patna High Court · AIR 1929 Patna 415 : 115 Ind. Cas. 680a
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts15 Feb 1929
(Vellanki) Lakshmi Narasayamma Rao Vs Commissioner of Income Tax
Madras High Court · AIR 1929 Mad 598
High Courts15 Feb 1929
Indrasan Pande and Others Vs Kabutra Kuer and Others
Patna High Court · AIR 1929 Patna 237 : 119 Ind. Cas. 556
Bengal Tenancy Act, 1885 — Section 65Bihar and Orissa Public Demands Recovery Act, 1914 — Section 26
High Courts15 Feb 1929Dismissed
Ramdeo Ram Vs Frank Combs and Others
Allahabad High Court · AIR 1929 All 437 : 117 Ind. Cas. 614
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts15 Feb 1929Dismissed
Shiva Prasad Naithani Vs Emperor
Allahabad High Court · (1929) 02 AHC CK 0044