High Courts25 Feb 1929
Rajani Kanta Deb and Others Vs Bashiram Mestari and Others
Calcutta High Court · AIR 1929 Cal 636 : 121 Ind. Cas. 409
Transfer of Property Act, 1882 — Section 41
JUDGMENT DATABASE
Search 12,30,479 Indian judgments.
12,30,479 judgments in All Courts · page 59,028 of 61,524
High Courts25 Feb 1929
Dwarka Nath Chakravarty Vs Imperial Bank of India
Calcutta High Court · AIR 1929 Cal 529
Civil Procedure Code, 1908 (CPC) — Section 39, 39(1)(b)
High Courts25 Feb 1929
Dwarka Nath Chuckerbutty Vs Imperial Bank of India
Calcutta High Court · 122 Ind. Cas. 289
Civil Procedure Code, 1908 (CPC) — Section 29(1)(6), 39(1)(a), 39(1)(b)
High Courts25 Feb 1929
Nirmal Kumar and Another Vs Gauri Prasad Singh
Patna High Court · AIR 1929 Patna 348
Bengal Tenancy Act, 1885 — Section 30(b), 32, 35
High Courts25 Feb 1929
Ram Dhan Puri Vs Parhamdeo Lal and Others
Patna High Court · AIR 1929 Patna 351
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts25 Feb 1929
Jyotibati Chaudhrain Vs Lackhmeshwar Prasad Chaudhuri and Others
Patna High Court · 120 Ind. Cas. 770
High Courts25 Feb 1929Dismissed
Israr Hasan Khan and Another Vs Deo Narain
Allahabad High Court · AIR 1929 All 372
Specific Relief Act, 1877 — Section 22(1)
High Courts25 Feb 1929Dismissed
G. Atherton and Co. Vs S. Habib Baksh
Allahabad High Court · AIR 1929 All 390
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Feb 1929Dismissed
Umrao Singh and Others Vs Sultan Singh and Another
Allahabad High Court · AIR 1929 All 384
Transfer of Property Act, 1882 — Section 67(g)
High Courts25 Feb 1929
Municipal Board Vs Khalil-ul-rahman
Allahabad High Court · AIR 1929 All 382
Easements Act, 1882 — Section 15
High Courts25 Feb 1929
Sri Ram Lakshman Janki and Others Vs Ram Gopal and Others
Allahabad High Court · 117 Ind. Cas. 106
Agra Tenancy Act, 1926 — Section 5
High Courts25 Feb 1929
K. Abdul Salam Sahib trading under the name and style of K. Sheikh Meera Saheb and Co. Vs Batchu Veerabhadra Raju
Madras High Court · (1929) ILR (Mad) 760 : 118 Ind. Cas. 72 : (1929) 30 LW 110 : (1929) 57 MLJ 97
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts25 Feb 1929
In Re: A. Raheem Saheb
Madras High Court · AIR 1929 Mad 600 : (1929) ILR (Mad) 714 : 118 Ind. Cas. 278 : (1929) 30 LW 181 : (1929) 57 MLJ 317
Madras Local Boards Act, 1884 — Section 221
High Courts22 Feb 1929
Nani Lal Mandal Vs Priya Nath Roy and Another
Calcutta High Court · AIR 1929 Cal 545
Bengal Tenancy Act, 1885 — Section 193
High Courts22 Feb 1929
Ambika Ranjan Mujumdar Vs Manikganj Loan Office, Ltd.
Calcutta High Court · AIR 1929 Cal 818
High Courts22 Feb 1929
Gowal Das Sidany Vs Luchmi Chand Jhawar
Calcutta High Court · AIR 1930 Cal 324
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 86Contract Act, 1872 — Section 78
High Courts22 Feb 1929
Noai Chowkidar and Others Vs Official Trustee of Bengal
Calcutta High Court · AIR 1929 Cal 527
High Courts22 Feb 1929
Tata Iron and Steel Co. Ltd. Vs Charles Joseph Smith
Patna High Court · AIR 1930 Patna 108 : 124 Ind. Cas. 90
Civil Procedure Code, 1908 (CPC) — Section 145, 47Criminal Procedure Code, 1898 (CrPC) — Section 47Transfer of Property Act, 1882 — Section 67
High Courts22 Feb 1929Dismissed
Makhan Lal Vs Narain Das and Another
Allahabad High Court · (1929) 02 AHC CK 0069