Privy Council07 Mar 1929
Mohabbat Ali Khan Vs Muhammad Ibrahim Khan and others
Privy Council · (1929) AIR(PC) 135
JUDGMENT DATABASE
Search 12,30,527 Indian judgments.
12,30,527 judgments in All Courts · page 59,026 of 61,527
High Courts07 Mar 1929Dismissed
Rikhab Kumar and Another Vs Trivedi and Co.
Allahabad High Court · AIR 1929 All 455 : (1929) ILR (All) 874
Arbitration Act, 1940 — Section 19
High Courts07 Mar 1929
Mithan Lal Vs Maya Devi and Others
Allahabad High Court · (1929) 03 AHC CK 0016
High Courts07 Mar 1929
Rameshar Prasad Lal Vs Ghisiawan Prasad and Others
Allahabad High Court · (1929) 03 AHC CK 0014
High Courts07 Mar 1929
Baldeo Prasad Shukul Vs Sukhdeo Prasad Shukul
Allahabad High Court · AIR 1929 All 485 : 121 Ind. Cas. 552
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91
High Courts06 Mar 1929
Akkas Mia and Others Vs Abdul Aziz Bepari
Calcutta High Court · AIR 1929 Cal 532a : 121 Ind. Cas. 564
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 43 Rule 1(k), 102
High Courts06 Mar 1929
Sailendra Nath Bose and Others Vs Charu Chandra Bannerji and Others
Calcutta High Court · AIR 1929 Cal 422 : 118 Ind. Cas. 341
Specific Relief Act, 1877 — Section 42
High Courts06 Mar 1929
Janakinath Singha Ray Vs Nirodbaran Ray and Others
Calcutta High Court · AIR 1930 Cal 422
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts06 Mar 1929
N.H. Moos Vs Gulamali Tyabali Soni
Bombay High Court · AIR 1930 Bom 152 : 125 Ind. Cas. 441
High Courts06 Mar 1929
In Re: F.A. Mukhtar
Patna High Court · AIR 1929 Patna 337 : 115 Ind. Cas. 676
Penal Code, 1860 (IPC) — Section 182
High Courts06 Mar 1929
Narpat Singh Vs Mahidhar Jha
Patna High Court · AIR 1930 Patna 54
Limitation Act, 1963 — Section 14
High Courts06 Mar 1929Dismissed
Mahadeo Bharthi Vs Mahadeo Rai and Another
Allahabad High Court · (1929) 03 AHC CK 0043
High Courts06 Mar 1929Dismissed
Debi Prasad Vs Shamsher Khan and Another
Allahabad High Court · AIR 1929 All 463 : 118 Ind. Cas. 45
Uttar Pradesh Land Revenue Act, 1901 — Section 233(k)
High Courts06 Mar 1929
Padam Singh and Others Vs Reoti Saram and Others
Allahabad High Court · AIR 1929 All 481 : 118 Ind. Cas. 372
High Courts06 Mar 1929
Nasrat Ali Vs Rudra Nath and Others
Allahabad High Court · AIR 1929 All 448
Agra Pre-emption Act, 1922 — Section 9
High Courts06 Mar 1929
Mauji and Another Vs Bhagole and Another
Allahabad High Court · (1929) 03 AHC CK 0018
High Courts06 Mar 1929
Lachmi Chand Babu Lal Vs Unkar Mal Chote Lal
Allahabad High Court · (1929) 03 AHC CK 0006
High Courts06 Mar 1929
Nittala Yellamma and Another Vs Nittala Suryanarayanamurthy and Others
Madras High Court · AIR 1929 Mad 782