High Courts19 Mar 1929Dismissed
Mohammad Sher Khan Vs Amjad Husain and Others
Allahabad High Court · (1929) 03 AHC CK 0040
JUDGMENT DATABASE
Search 12,30,543 Indian judgments.
12,30,543 judgments in All Courts · page 59,023 of 61,528
High Courts19 Mar 1929
Fazal Ahmad Vs R.B.S. Har Prasad and Others
Allahabad High Court · (1929) 03 AHC CK 0026
High Courts19 Mar 1929
Marivada Veeranna by Mother and Guardian, Mahalakshmi and Others Vs Vytla Seetanna, late a minor, by Mother and Next Friend, Ramanamma and Others
Madras High Court · (1930) 32 LW 188 : (1930) 59 MLJ 139
High Courts19 Mar 1929
Sir Gulam Muhammad Ali Sahib Bahadur Khan Bahadur Vs The Corporation of Madras
Madras High Court · (1929) ILR (Mad) 866 : (1929) 30 LW 261 : (1929) 57 MLJ 536
City Municipal Act, 1919 — Section 111
High Courts19 Mar 1929
Sir Gulam Mohammad Ali Sahib Bahadur Vs The Corporation of Madras
Madras High Court · AIR 1930 Mad 200 : 122 Ind. Cas. 360
Madras City Municipal Act, 1904 — Section 111
High Courts19 Mar 1929Dismissed
Subramanya Chettiyar and Others Vs Subramanya Mudaliyar and Others
Madras High Court · (1929) 03 MAD CK 0003
Evidence Act, 1872 — Section 101
High Courts18 Mar 1929
Venkatasubramaniya Iyer Vs Srinivasa Iyer
Madras High Court · AIR 1929 Mad 670 : 118 Ind. Cas. 110
High Courts18 Mar 1929
(Puthalath) Chatti Soopi and Others Vs (Chambatam) Veetil Kannan Nayar and Others
Madras High Court · AIR 1930 Mad 418
High Courts18 Mar 1929
Murad Biswas Vs Basti Mandal
Calcutta High Court · AIR 1929 Cal 449 : 122 Ind. Cas. 547
High Courts18 Mar 1929
Sultanali Mulla Rasoolji Vs Tyeb Pir Mahomed
Bombay High Court · AIR 1930 Bom 210 : (1930) 32 BOMLR 188
Registration Act, 1903 — Section 17(1)(d), 49
High Courts18 Mar 1929
Emperor Vs Hanmant Shrinivas Kulkarni
Bombay High Court · (1929) 31 BOMLR 789
Criminal Procedure Code, 1898 (CrPC) — Section 197, 345Penal Code, 1860 (IPC) — Section 426
High Courts18 Mar 1929
Mahadeo Missir Vs Ram Prasad and Others
Patna High Court · AIR 1929 Patna 579 : 119 Ind. Cas. 74
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts18 Mar 1929Partly Allowed
Gomti Singh Vs Anari Kuar and Others
Allahabad High Court · AIR 1929 All 492 : 118 Ind. Cas. 152
Transfer of Property Act, 1882 — Section 10
High Courts18 Mar 1929Dismissed
Ejaz Ahmad and Others Vs Saghir Bano and Others
Allahabad High Court · (1929) 03 AHC CK 0034
High Courts16 Mar 1929Allowed
Secy. of State Vs Har Charan Das and Another
Allahabad High Court · (1929) 03 AHC CK 0041
High Courts16 Mar 1929
Jadunandan Singh Vs Bechan Koeri and Others
Allahabad High Court · AIR 1929 All 442
High Courts16 Mar 1929
Chhotey Lal Vs Manzur Ahmad and Another
Allahabad High Court · AIR 1929 All 439
High Courts16 Mar 1929
The Empire Engineering Co. Branch of The British India Corporation Ltd. Cawnpore Vs The Municipal Board Bareilly
Allahabad High Court · 119 Ind. Cas. 853
Contract Act, 1872 — Section 118, 73
High Courts15 Mar 1929
Vellanki Lakshmi Narasayamma Rao Bahadur (Sree Raja), Zamindarini of Tiruvur Vs The Commissioner of Income Tax
Madras High Court · (1929) ILR (Mad) 827 : (1929) 30 LW 184 : (1929) 57 MLJ 36
High Courts15 Mar 1929
Ashutosh Nandi and Another Vs Kundal Kamini Dasi and Others
Calcutta High Court · AIR 1929 Cal 814