JUDGMENT DATABASE
Search 12,30,561 Indian judgments.
12,30,561 judgments in All Courts · page 59,021 of 61,529
Balasundaram Vs Emperor
Madras High Court · AIR 1930 Mad 191
Ravishankar Prabhashankar Vs Narsidas Jekisondas
Bombay High Court · (1930) 32 BOMLR 205
In Re: A Pleader
Calcutta High Court · AIR 1930 Cal 513
Kamal Krishna Sanyal and Others Vs Madhusudan Choudhuri
Calcutta High Court · AIR 1930 Cal 240
In Re: S, a Pleader
Calcutta High Court · AIR 1929 Cal 771
Muktal Hossein and Others Vs Emperor
Calcutta High Court · AIR 1929 Cal 767
(Kantipudi) Ramayya Vs Garapati Ramayya
Madras High Court · AIR 1930 Mad 329 : 118 Ind. Cas. 779
Debidas Karmakar and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 61 : 121 Ind. Cas. 401
Hazarimull Vs Monohar Das and Others
Calcutta High Court · AIR 1930 Cal 151
Dinkarrai Lakshmiprasad Vs Yeshwantrai Hariprasad
Bombay High Court · AIR 1930 Bom 98 : (1930) ILR (Bom) 197
Maneklal Mansukhbhai Vs Kasturbhai Manibhai
Bombay High Court · (1929) 31 BOMLR 676 : (1929) ILR (Bom) 644
Imperial Bank of India Ltd. Vs Bengal National Bank Ltd.
Calcutta High Court · AIR 1930 Cal 536
Bijuboo Vs Rajaballi Tayaballi
Bombay High Court · (1929) 31 BOMLR 954 : 122 Ind. Cas. 64
Government Pleader Vs S.A. Pleader
Bombay High Court · AIR 1929 Bom 335
N.P.L. Palaniappa Chetty Vs N.M.R. Nagappa Chettiar and Others
Madras High Court · AIR 1930 Mad 146 : 123 Ind. Cas. 600
V.R.S.A.R. Arunaohalam Chettiar Vs The Commissioner of Income Tax
Madras High Court · 122 Ind. Cas. 793