High Courts11 Apr 1929
Narendra Krishna Chakraburty Vs Ashutosh Bhattacharji and Others
Calcutta High Court · AIR 1931 Cal 358
JUDGMENT DATABASE
Search 12,30,561 Indian judgments.
12,30,561 judgments in All Courts · page 59,018 of 61,529
High Courts11 Apr 1929
Samrathrai Khetsidas Vs Kasturbhai Jagabhai
Bombay High Court · (1930) 32 BOMLR 212
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10
High Courts11 Apr 1929Allowed
Kunwar Ram Krishna Vs Anand Krishna and Others
Allahabad High Court · AIR 1929 All 578 : 118 Ind. Cas. 589
Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54
High Courts11 Apr 1929Dismissed
Mahabir Vs Baijnath Singh and Others and Another
Allahabad High Court · (1929) 04 AHC CK 0053
High Courts11 Apr 1929Dismissed
Shanker Singh and Others Vs Emperor
Allahabad High Court · AIR 1929 All 587 : 117 Ind. Cas. 346
Criminal Procedure Code, 1898 (CrPC) — Section 435Criminal Procedure Code, 1898 (CrPC) — Section 435Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts11 Apr 1929
Devavarapu Venkataramanayya Vs Devavarapu Venkatappayya and Others
Madras High Court · 122 Ind. Cas. 653
High Courts11 Apr 1929
(Devavarapu) Venkataramayya Vs (Devavarapu) Venkatappayya and Others
Madras High Court · AIR 1930 Mad 337
High Courts11 Apr 1929
Rekapallai Mallikharjuna Rao Naidu Vs Pillarisetti Butchi Venkataras Naidu
Madras High Court · 121 Ind. Cas. 32
High Courts10 Apr 1929
Sripatrao Sadashiv Upre Vs Shankarrao Sarnaik
Bombay High Court · AIR 1930 Bom 331 : (1930) 32 BOMLR 207
Contract Act, 1872 — Section 145Specific Relief Act, 1877 — Section 42
High Courts10 Apr 1929
Govinda Kumar Sur and Others Vs Mohini Mohan Sen and Others
Calcutta High Court · AIR 1930 Cal 42
Court Fees Act, 1870 — Section 7(5)Transfer of Property Act, 1882 — Section 108
High Courts10 Apr 1929
Narendra Nath Mitra Vs Paban Mondal
Calcutta High Court · AIR 1930 Cal 776
Usurious Loans Act, 1918 — Section 3
High Courts10 Apr 1929
Badarannessa Chaudhurani Vs Ram Chandra Mala Das and Others
Calcutta High Court · AIR 1929 Cal 717
Court Fees Act, 1870 — Section 12, 9
High Courts10 Apr 1929
Sohan Mundari and Others Vs Emperor
Patna High Court · AIR 1929 Patna 520
Penal Code, 1860 (IPC) — Section 424
High Courts10 Apr 1929Dismissed
Chaudhri Risal Singh Vs Baljit Singh and Others
Allahabad High Court · 126 Ind. Cas. 352
Criminal Procedure Code, 1898 (CrPC) — Section 139A
High Courts10 Apr 1929Allowed
Achhaibar Misir and Another Vs Emperor
Allahabad High Court · AIR 1929 All 614 : 117 Ind. Cas. 99
Criminal Procedure Code, 1898 (CrPC) — Section 498
High Courts10 Apr 1929
Ch. Resal Singh Vs Baljit Singh and Others
Allahabad High Court · AIR 1929 All 709 : (1929) ILR (All) 890
Criminal Procedure Code, 1898 (CrPC) — Section 139A
High Courts10 Apr 1929
Kailash Chandar Jain Vs Ram Lal
Allahabad High Court · AIR 1929 All 544
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts09 Apr 1929
Ramakrishna Ayyar Vs Ramanatha Pattar and Others
Madras High Court · AIR 1929 Mad 819 : 122 Ind. Cas. 497