High Courts17 May 1929
Kanti Chandra Tarafdar and Others Vs Radha Raman Sarkar and Another
Calcutta High Court · AIR 1930 Cal 461
JUDGMENT DATABASE
Search 12,30,661 Indian judgments.
12,30,661 judgments in All Courts · page 59,011 of 61,534
High Courts17 May 1929Partly Allowed
L. Hudson Vs Official Liquidator of Dehra Dun Mossoorie Electric Tramway Co.
Allahabad High Court · AIR 1929 All 826 : 121 Ind. Cas. 693
Companies Act, 1879 — Section 7Companies Act, 1913 — Section 235
High Courts17 May 1929
Piare Lal and Others Vs Jhabba Lal
Allahabad High Court · AIR 1929 All 668 : (1929) ILR (All) 994 : 122 Ind. Cas. 602
High Courts17 May 1929
Govind Singh Vs Manglu and Others
Allahabad High Court · (1929) 05 AHC CK 0002
High Courts16 May 1929
Bhagwan Das and Others Vs Zamurrad Husain and Another
Allahabad High Court · AIR 1929 All 676 : (1929) ILR (All) 986
Easements Act, 1882 — Section 18(b)
High Courts15 May 1929
Muhammad Sadik Khan Vs Masihan Bibi
Patna High Court · AIR 1930 Patna 452
Specific Relief Act, 1877 — Section 27, 27(b)
High Courts15 May 1929Dismissed
Jagmohan Singh and Others Vs Ram Khilawan Dube and Others
Allahabad High Court · (1929) 05 AHC CK 0041
High Courts15 May 1929Dismissed
Natha Ram Vs Ram Gir and Others
Allahabad High Court · (1929) 05 AHC CK 0027
High Courts14 May 1929
Gopal Chandra Chakraborti and Another Vs Emperor and Others
Calcutta High Court · 121 Ind. Cas. 308
High Courts14 May 1929
Prince Victor N. Narayan Vs Kumar Bhoirabendra Narayan Deb and Others
Calcutta High Court · AIR 1930 Cal 388
Bankruptcy Act, 1914 — Section 53
High Courts14 May 1929
Gopal Chandra Chakravarti and Another Vs Suresh Chandra Sanyal and Others
Calcutta High Court · AIR 1929 Cal 563
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 209
High Courts14 May 1929
Nagendra Nath Banerjee Vs Ambica Charan Chakrabarty and Others
Calcutta High Court · AIR 1929 Cal 676 : 122 Ind. Cas. 634
Civil Procedure Code, 1908 (CPC) — Section 152Limitation Act, 1963 — Section 5
High Courts14 May 1929Allowed
Pana Singh Vs Arjan singh
Bombay High Court · (1929) 31 BOMLR 909
Contract Act, 1872 — Article 74
High Courts14 May 1929
Ambika Prashad Singh Vs Achambit Thakur
Patna High Court · AIR 1930 Patna 378
Bengal Tenancy Act, 1885 — Section 22, 3, 44
High Courts14 May 1929
Ram Lal Gope and Others Vs Kali Prasad Sahu and Others
Patna High Court · AIR 1929 Patna 609 : 120 Ind. Cas. 304
Civil Procedure Code, 1908 (CPC) — Section 100, 105, 108
High Courts14 May 1929
Mahanth Dewa Das Vs Shew Prasad Singh and Others
Patna High Court · AIR 1929 Patna 531 : 120 Ind. Cas. 779
Privy Council14 May 1929
Bhai Panna Singh and others Vs Bhai Arjun Singh and others
Privy Council · (1929) AIR(PC) 179
Privy Council14 May 1929
Hiralal Sahu and others Vs Lachhmi Prasad Narain Singh
Privy Council · (1929) AIR(PC) 176
High Courts14 May 1929Allowed
Chodhey Lal Murlidhar Vs Commissioner of Income Tax
Allahabad High Court · AIR 1932 All 471
Income Tax Act, 1922 — Section 66(2)