High Courts25 Jun 1929
Umeshchandra Banerji Vs Kunjalal Biswas and Others
Calcutta High Court · 129 Ind. Cas. 181
JUDGMENT DATABASE
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High Courts25 Jun 1929
In Re: Martin and Co.
Calcutta High Court · AIR 1929 Cal 753
Income Tax Act, 1922 — Section 66(4)
High Courts25 Jun 1929
In re : Marine Insurance Policies
Calcutta High Court · 126 Ind. Cas. 135
Stamp Act, 1899 — Article 47A(1)(ii), 57
High Courts25 Jun 1929
Umeshchandra Banerji Vs Kunjilal Biswas and Others
Calcutta High Court · AIR 1930 Cal 685
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 129
High Courts25 Jun 1929
Kamala Prasad Singh Vs Bankey Prasad Singh and Others
Patna High Court · AIR 1929 Patna 702 : 124 Ind. Cas. 390
Bengal Tenancy Act, 1885 — Section 30(a), 30(b)
High Courts25 Jun 1929
Ghana Mahapatra and Others Vs Emperor
Patna High Court · AIR 1929 Patna 710 : 123 Ind. Cas. 78
Criminal Procedure Code, 1898 (CrPC) — Section 190, 202, 235, 247, 403Penal Code, 1860 (IPC) — Section 147, 426
High Courts25 Jun 1929
Sufal Chandra Sahu Vs Saila Bala Dasi
Patna High Court · AIR 1929 Patna 574
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts25 Jun 1929Allowed
Ram Din Hazari Lal Vs Mansa Ram Murlidhar
Allahabad High Court · AIR 1929 All 890 : (1929) ILR (All) 1027 : 122 Ind. Cas. 881
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 64Guardians and Wards Act, 1890 — Section 30
High Courts25 Jun 1929
Mahant Shantanand Gir Vs Mahant Basudevanand Gir
Allahabad High Court · (1930) ILR (All) 619 : 119 Ind. Cas. 5
High Courts25 Jun 1929
B. Shyam Lal and Others Vs L. Badri Prasad
Allahabad High Court · (1929) 06 AHC CK 0024
High Courts25 Jun 1929
Angad Singh and Others Vs Bahadur Singh and Others
Allahabad High Court · (1929) 06 AHC CK 0019
High Courts24 Jun 1929
Parashuram Dataram Shamdasani Vs Hugh Golding Cocke and Others
Bombay High Court · (1929) ILR (Bom) 716 : 122 Ind. Cas. 61
Companies Act, 1956 — Section 282Criminal Procedure Code, 1898 (CrPC) — Section 556
High Courts24 Jun 1929
Baldeo Das Lohia Vs Balmukund Brijmohan
Calcutta High Court · AIR 1931 Cal 151
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 38
High Courts24 Jun 1929
Emperor Vs Dukari Chandra Karmakar
Calcutta High Court · AIR 1930 Cal 193
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 302
High Courts24 Jun 1929
Buldeo Das Lohita Vs Balmukund Brijmohan
Calcutta High Court · AIR 1930 Cal 806
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 38
High Courts24 Jun 1929
Kalu Manjhi Vs Emperor
Patna High Court · AIR 1930 Patna 498
Criminal Procedure Code, 1898 (CrPC) — Section 209, 342(3)Penal Code, 1860 (IPC) — Section 398
High Courts24 Jun 1929
Nawabzada Syed Moinuddeen Mirza Vs Mohamad Amin and Others
Patna High Court · 119 Ind. Cas. 891
Limitation Act, 1963 — Section 18
High Courts24 Jun 1929
Pichit Lal Misser Vs Emperor
Patna High Court · AIR 1929 Patna 503 : 119 Ind. Cas. 886
Penal Code, 1860 (IPC) — Section 183, 186
High Courts24 Jun 1929
Moinuddin Meerza Vs Mohamed Amin and Others
Patna High Court · AIR 1930 Patna 153
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90Limitation Act, 1963 — Section 18