High Courts05 Jul 1929
Ramchandra Ananta Desai and Another Vs Bhagwant Gopal Thakur Desai
Bombay High Court · (1929) ILR (Bom) 777
JUDGMENT DATABASE
Search 12,30,828 Indian judgments.
12,30,828 judgments in All Courts · page 59,007 of 61,542
High Courts05 Jul 1929
Munshi Mahton and Others Vs Lachman Lal and Others
Patna High Court · 120 Ind. Cas. 765
Civil Procedure Code, 1908 (CPC) — Section 155, 2Limitation Act, 1963 — Section 12
High Courts05 Jul 1929
Dubraj Mahto and Others Vs Lalji Sahai
Patna High Court · AIR 1929 Patna 639
Limitation Act, 1963 — Article 144
Privy Council05 Jul 1929
Pateshwari Partab Narain Singh Vs Sitaram and others
Privy Council · (1929) AIR(PC) 259
High Courts05 Jul 1929Dismissed
Chotey and Others Vs Dal Chand and Another
Allahabad High Court · AIR 1929 All 862 : 118 Ind. Cas. 225
Easements Act, 1882 — Section 8
High Courts05 Jul 1929Disposed Off
Emperor Vs Ram Prasad
Allahabad High Court · AIR 1929 All 899 : (1930) ILR (All) 79
Civil Procedure Code, 1908 (CPC) — Section 113Criminal Procedure Code, 1898 (CrPC) — Section 476A, 476B
High Courts05 Jul 1929Partly Allowed
Kali Pratap Misir Vs Amla Pat Tewari and Others
Allahabad High Court · (1929) 07 AHC CK 0061
High Courts05 Jul 1929
Sahdeo Singh and Another Vs Ram Nawal Singh and Others
Allahabad High Court · AIR 1929 All 790
High Courts04 Jul 1929
Khettra Mohan Dey and Co. Vs Benode Behary Sadhu
Calcutta High Court · AIR 1930 Cal 382
High Courts04 Jul 1929
Sayamali Molla Vs Anisuddin Molla and Others
Calcutta High Court · AIR 1929 Cal 609
High Courts04 Jul 1929
Ramlakhan Singh Vs Bhaia Chathu Sahi and Another
Patna High Court · AIR 1929 Patna 624
Privy Council04 Jul 1929
R.M.A.R.R.M. Arunachalam Chetti Vs V.E.A. Vayiravan Chetti and others
Privy Council · (1929) AIR(PC) 254
Privy Council04 Jul 1929
Cheang Thye Phin Vs Lam Kin Sang and others
Privy Council · (1929) AIR(PC) 240
High Courts04 Jul 1929
Darbari Lal Vs Damodar Das
Allahabad High Court · AIR 1929 All 792 : 122 Ind. Cas. 687
High Courts04 Jul 1929
Jhabboo Misir Vs Havaldar Tewari
Allahabad High Court · AIR 1929 All 840
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts04 Jul 1929
Askari Husain Vs L. Chunni Lal and Others
Allahabad High Court · (1929) 07 AHC CK 0055
High Courts04 Jul 1929
Moti Lal Agarhari Vs Champa Lal
Allahabad High Court · AIR 1929 All 795 : 118 Ind. Cas. 237
Limitation Act, 1963 — Article 182
High Courts04 Jul 1929
Jhabboo Misir Vs Hawaldar Tewari
Allahabad High Court · (1930) ILR (All) 158 : 122 Ind. Cas. 658
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10Provincial Small Cause Courts Act, 1887 — Section 17(1)