High Courts17 Oct 1929
O.M. Subramanian Vs C. Appadurai Mudali and Others
Madras High Court · AIR 1930 Mad 540 : (1930) ILR (Mad) 714 : (1930) 31 LW 70
JUDGMENT DATABASE
Search 12,31,106 Indian judgments.
12,31,106 judgments in All Courts · page 58,995 of 61,556
High Courts17 Oct 1929
Shroff Veerappa and Another and Nawab Shuja-Ul-Mulk and Another Vs Emperor
Madras High Court · 124 Ind. Cas. 15
Madras Local Boards Act, 1920 — Section 166(1)
High Courts17 Oct 1929
Commissioner of Income Tax Vs Rm. P.L.S. Sivaswami Chettiar
Madras High Court · AIR 1930 Mad 127 : 124 Ind. Cas. 205
Income Tax Act, 1961 — Section 22(4), 23(2)
High Courts17 Oct 1929
Doraiswami Thevar Vs Chidambaram Chettiar and Others
Madras High Court · 122 Ind. Cas. 175
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts17 Oct 1929
Mandy Mathar Sahib Vs Bijan Bi and Another
Madras High Court · AIR 1930 Mad 234 : 121 Ind. Cas. 846
High Courts17 Oct 1929
T.H. Ismail Hassam Vs T.S. Haji Moosa and Co. and Others
Madras High Court · AIR 1930 Mad 538 : (1930) ILR (Mad) 581 : (1930) 31 LW 266 : (1930) 58 MLJ 355
High Courts17 Oct 1929
Kolandaswami Pillai Vs Rajaratna Mudaliar
Madras High Court · AIR 1930 Mad 785 : (1930) 31 LW 755 : (1930) 58 MLJ 579
Criminal Procedure Code, 1898 (CrPC) — Section 190
High Courts17 Oct 1929
Doraisami Thevar Vs Chidambaram Chettiar and Others
Madras High Court · AIR 1930 Mad 221 : (1930) 31 LW 194 : (1930) 58 MLJ 57
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts17 Oct 1929
Shroff Veerappa and Another Vs Nawab Shiya-ul-Mulk and Another
Madras High Court · (1930) ILR (Mad) 439 : (1930) 31 LW 202 : (1930) 59 MLJ 239
Madras Local Boards Act, 1920 — Section 166(1)
High Courts17 Oct 1929
The Commissioner of Income Tax Vs Pl. S. Sivaswami Chettiar
Madras High Court · (1930) 31 LW 160 : (1929) 57 MLJ 854
High Courts16 Oct 1929
J.A. Sankara Raju Vs Kuppammal and Others
Madras High Court · (1930) ILR (Mad) 233 : (1930) 31 LW 170 : (1930) 58 MLJ 98
Limitation Act, 1963 — Article 18
High Courts16 Oct 1929
Dakshinamoorthi Pathan Vs Krishnasami Kadavaran and Others
Madras High Court · AIR 1930 Mad 356
High Courts16 Oct 1929
Dakshnamoorthi Pathan Vs Krishnasami Kadavaran and Others
Madras High Court · 123 Ind. Cas. 199
Limitation Act, 1963 — Article 181
High Courts16 Oct 1929Dismissed
Gandabhai Gulabchand Vs Balkrishna Vaman
Bombay High Court · AIR 1930 Bom 217 : (1930) 32 BOMLR 294
Provincial Insolvency Act, 1920 — Section 54
High Courts16 Oct 1929Allowed
Ram Charan Sahu Vs Salik Ram Sahu and Others
Allahabad High Court · (1929) 10 AHC CK 0031
High Courts16 Oct 1929Allowed
Deo Narain Singh and Others Vs Phagu Singh and Others
Allahabad High Court · AIR 1930 All 541 : 121 Ind. Cas. 817
High Courts16 Oct 1929
Krishna Pannadi Vs Emperor
Madras High Court · AIR 1930 Mad 190 : 123 Ind. Cas. 10
High Courts16 Oct 1929
(Lodd) Govindoss Krishnadoss Vs Gopeswar Lalji Maharaj and Another
Madras High Court · AIR 1930 Mad 231
High Courts16 Oct 1929
In Re: Krishna Pannadi
Madras High Court · (1930) 31 LW 233 : (1930) 58 MLJ 352
High Courts15 Oct 1929Dismissed
Mirza Inayat Beg and Another Vs Mirza Umrao Beg
Allahabad High Court · 122 Ind. Cas. 182
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29